Tribunals and Commissions24 Mar 2003
A.S. Raman Vs VANTAGE HOMES (P) LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 9 : 2004 2 CPR 662
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 910 of 1,389
Tribunals and Commissions24 Mar 2003Appeals dismissed
MANAGING DIRECTOR, A.P. STATE SEEDS DEVELOPMENT CORPN. Vs GANGI REDDY CHENNAKRISHNA REDDY
National Consumer Disputes Redressal Commission · 2003 3 CPJ 713
Tribunals and Commissions24 Mar 2003
V.L.BHARADWAJ Vs RAM PRASAD SARDA
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 12 : 2004 1 CPC 208 : 2004 1 CPJ 46 : 2004 2 CPR 572
Tribunals and Commissions21 Mar 2003Disposed Of
GHILU RAM Vs Escorts Ltd.
National Consumer Disputes Redressal Commission · 2003 3 CLT 523 : 2003 4 CPJ 38
Tribunals and Commissions21 Mar 2003Appeal dismissed
New India Assurance Co. Ltd. Vs BABU LAL JAIN
National Consumer Disputes Redressal Commission · 2003 2 CPC 583 : 2003 3 CPJ 97
Tribunals and Commissions21 Mar 2003Appeal dismissed
GURU NANAK PLASTIC INDUSTRIES Vs CHAIRMAN, RAJASTHAN STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2003 4 CPJ 89 : 2004 1 CPC 28
Tribunals and Commissions21 Mar 2003Appeal disposed of
Life Insurance Corporation of India Vs MAHABIR PRASAD HANSARIA
National Consumer Disputes Redressal Commission · 2003 2 CPJ 164
Tribunals and Commissions21 Mar 2003Appeal dismissed in limine
D.P.GOYAL Vs BRANCH MANAGER, LIC OF INDIA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 202
Tribunals and Commissions21 Mar 2003Appeal allowed
C.E.S.C. Ltd. Vs UTTAM MONDAL
National Consumer Disputes Redressal Commission · 2003 4 CPJ 382
Tribunals and Commissions21 Mar 2003
N K N Sinha Vs BIHAR STATE HOUSING BOARD
National Consumer Disputes Redressal Commission · 2003 4 CPJ 112 : 2004 1 CLT 1
Tribunals and Commissions20 Mar 2003Appeal dismissed
PANCHMUKHI TEA PACKAGING (P) LTD. Vs PUNJAB AND SIND BANK
National Consumer Disputes Redressal Commission · 2003 4 CPJ 394
Tribunals and Commissions20 Mar 2003Appeal allowed
MUMTAZ T. KHAMBATI Vs Branch Manager, Karur Vysya Bank Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 132 : 2004 3 CPR 166
Tribunals and Commissions20 Mar 2003Complaint dismissed
SHAHIDA KHATOON Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2003 3 CPJ 491 : 2004 1 CLT 339
Tribunals and Commissions20 Mar 2003
UNION OF INDIA Vs MADHU GANGRAH
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 32 : 2003 2 CPC 570 : 2004 1 CLT 311
Tribunals and Commissions18 Mar 2003Appeal disposed of
MAHANAGAR TELEPHONE NIGAM LTD. Vs M.P.SHARMA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 188
Tribunals and Commissions18 Mar 2003Appeal dismissed
SR. DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs K.NARAYANA MURTHY
National Consumer Disputes Redressal Commission · 2004 1 CPJ 247 : 2004 1 CPR 254
Tribunals and Commissions16 Mar 2003Revision Petition disposed of
GHAZIABAD DEVELOPMENT AUTHORITY Vs YOGENDRA PAL TYAGI
National Consumer Disputes Redressal Commission · 2004 2 CPC 455 : 2004 2 CPR 31 : 2004 3 CPJ 22
Tribunals and Commissions13 Mar 2003Appeal dismissed
V. SRIDHAR GOUD Vs MEENA KEDIA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 215 : 2004 2 CPR 482
Tribunals and Commissions13 Mar 2003Complaint partly allowed
SRI SAI ANIL ENTERPRISES Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 196 : 2004 1 CPR 357
Tribunals and Commissions13 Mar 2003Appeal partly allowed
PAPER CONVERTING MACHINE Vs S.Banerjee
National Consumer Disputes Redressal Commission · 2003 3 CLT 588 : 2003 4 CPJ 290