Tribunals and Commissions31 Mar 2003Appeal dismissed
BASUDEV PANDA Vs P.SHANKARA RAO
National Consumer Disputes Redressal Commission · 2003 4 CPJ 448 : 2004 1 CLT 167
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 908 of 1,389
Tribunals and Commissions31 Mar 2003Complaint allowed
SURESH CHANDRA AGARWALLA Vs BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 506 : 2004 2 CPR 508
Tribunals and Commissions31 Mar 2003Appeal dismissed
Life Insurance Corporation of India Vs SEBATI MUNDA
National Consumer Disputes Redressal Commission · 2003 4 CPJ 508 : 2004 1 CPC 39
Tribunals and Commissions31 Mar 2003Appeal disposed of
BHAVANI SHANKAR SINGH Vs Station Master
National Consumer Disputes Redressal Commission · 2003 4 CPJ 564 : 2004 1 CLT 338
Tribunals and Commissions31 Mar 2003Appeal dismissed
POSTMASTER, KHURDA HEAD POST OFFICE Vs PRADEEP KUMAR MOHANTY
National Consumer Disputes Redressal Commission · 2003 2 CPJ 585
Tribunals and Commissions31 Mar 2003Appeal dismissed
DELHI DEVELOPMENT AUTHORITY Vs RAM GULATI
National Consumer Disputes Redressal Commission · 2003 2 CPJ 586
Tribunals and Commissions31 Mar 2003Appeal allowed
RAKESH GOODS TRANSPORT CO. Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 3 CLT 546 : 2003 4 CPJ 85 : 2004 1 CPR 82
Tribunals and Commissions28 Mar 2003Review Application disposed of
K.K.SAVJANI Vs MADHUBHAI RATHOD
National Consumer Disputes Redressal Commission · 2003 2 CLT 306 : 2003 2 CPJ 43
Tribunals and Commissions28 Mar 2003Appeal partly allowed
SUB-POST MASTER Vs E.G.SULOCHANA
National Consumer Disputes Redressal Commission · 2004 1 CPC 238 : 2004 1 CPJ 165 : 2004 1 CPR 46 : 2004 2 CLT 53
Tribunals and Commissions28 Mar 2003Complaint allowed
MANAV VIKAS KHADI, GRAMODYOG SOCIETY Vs BALAJI TEMPO LIMITED
National Consumer Disputes Redressal Commission · 2003 4 CPJ 243
Tribunals and Commissions28 Mar 2003Appeal allowed
UNION BANK OF INDIA Vs MOHMAD IQBAL ABDULGANI MEMON
National Consumer Disputes Redressal Commission · 2003 2 CPJ 363
Tribunals and Commissions28 Mar 2003Complaint disposed of
PAKHAR SINGH SAHOTA Vs LLOYDS REALTY LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 426
Tribunals and Commissions28 Mar 2003Appeal dismissed
PITAMBER DEORAM MALI Vs MANAGER, DHULE DISTRICT CENTRAL CO-OP. BANK LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 518 : 2004 1 CLT 169
Tribunals and Commissions27 Mar 2003Appeal disposed of
SAMAY SINGH Vs Delhi Vidyut Board
National Consumer Disputes Redressal Commission · 2003 2 CLT 584 : 2003 2 CPJ 54
Tribunals and Commissions27 Mar 2003Complaint dismissed
B.M. GANDHI AND SONS Vs Bank of India
National Consumer Disputes Redressal Commission · 2003 4 CPJ 255
Tribunals and Commissions27 Mar 2003Appeal partly allowed
Maruti Udyog Ltd. Vs SURENDRA PRAKASH SETH
National Consumer Disputes Redressal Commission · 2003 2 CPJ 481
Tribunals and Commissions27 Mar 2003Appeal dismissed in limine
GURSEWAK SINGH SEKHON Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2003 1 CPC 678 : 2003 2 CPJ 666 : 2003 3 CPR 157
Tribunals and Commissions26 Mar 2003Revision Petition allowed
Leelawati Vs Sukhmal Jain
National Consumer Disputes Redressal Commission · 2003 0 CTJ 984 : 2003 2 CPC 73 : 2003 3 CPJ 90
Tribunals and Commissions26 Mar 2003Revision Petition dismissed
ESTATE OFFICER, H.U.D.A. Vs RAMESH CHAUDHARY
National Consumer Disputes Redressal Commission · 2003 1 CPC 413 : 2003 2 CPC 499 : 2003 2 CPR 104 : 2003 3 CPJ 33
Tribunals and Commissions26 Mar 2003Appeal dismissed
Maruti Udyog Limited Vs BRIJINDER KUMAR ARORA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 193