Tribunals and Commissions04 Apr 2003R.P. dismissed
National Insurance Co. Ltd. Vs K.T.LUKOSE
National Consumer Disputes Redressal Commission · 2003 2 CPC 80 : 2003 2 CPR 52 : 2003 3 CPJ 32
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 906 of 1,389
Tribunals and Commissions04 Apr 2003Revision Petition dismissed
SHUSHRUSHA CITIZENS CO-OP. HOSPITAL Vs MURLIDHAR EKNATH MASANE
National Consumer Disputes Redressal Commission · 2003 2 CPJ 127
Tribunals and Commissions04 Apr 2003Revision Petition allowed
JAGMOHAN BHATIA Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 191
Tribunals and Commissions04 Apr 2003
V.K.AGARWAL Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 10 : 2003 4 CPJ 75 : 2004 1 CPC 15
Tribunals and Commissions04 Apr 2003
TULI BUILDERS Vs MAHENDER PRAKASH
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 31 : 2003 2 CPC 81 : 2003 2 CPR 53 : 2003 3 CPJ 6
Tribunals and Commissions03 Apr 2003Dismissed
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs TAVINDER KAUR AHLUWALIA
National Consumer Disputes Redressal Commission · 2003 2 CLT 100 : 2003 2 CPJ 118
Tribunals and Commissions03 Apr 2003Appeal dismissed
SALIGRAM RAMESH CHANDRA Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 2003 2 CPC 63 : 2003 2 CPR 31 : 2003 3 CPJ 18 : 2004 1 CLT 505
Tribunals and Commissions03 Apr 2003Complaint allowed
C.K.V.SUBRAMANIAN Vs RAMESH R.KALYANKAR
National Consumer Disputes Redressal Commission · 2003 4 CPJ 740
Tribunals and Commissions02 Apr 2003Revision Petition Partly allowed
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs JAGDISH KAUR
National Consumer Disputes Redressal Commission · 2003 2 CPJ 124
Tribunals and Commissions02 Apr 2003Appeal allowed
SHAHBAD COOPERATIVE SUGAR MILLS LTD. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 0 CTJ 453 : 2003 2 CPC 68 : 2003 2 CPJ 81 : 2003 2 CPR 36
Tribunals and Commissions02 Apr 2003Appeal dismissed
CHAIRMAN, PSEB Vs AMRIK SINGH
National Consumer Disputes Redressal Commission · 2004 1 CPC 273 : 2004 2 CPJ 50
Tribunals and Commissions02 Apr 2003Appeal allowed
TV SUNDARAM IYENGAR And SONS LTD. Vs K. Rajendran
National Consumer Disputes Redressal Commission · 2004 2 CPC 551 : 2004 3 CPJ 107
Tribunals and Commissions02 Apr 2003Appeal dismissed
MAHENDER PAL SINGH Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2003 2 CPC 666 : 2003 2 CPJ 221 : 2003 2 CPR 294 : 2003 3 CLT 296
Tribunals and Commissions02 Apr 2003Appeal dismissed
ASHOK KUMAR ANEJA Vs HARISH KOHLI
National Consumer Disputes Redressal Commission · 2003 2 CPJ 290 : 2003 2 CPR 471
Tribunals and Commissions02 Apr 2003Appeal dismissed
DEVNEET KAUR Vs PUNJAB URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2004 1 CPC 277 : 2004 3 CPJ 298
Tribunals and Commissions02 Apr 2003Appeal partly allowed
G.D. JILADIA Vs MINOR DHARMISTHA CHHOTUBHAI GOSWAMI
National Consumer Disputes Redressal Commission · 2003 2 CPJ 381 : 2003 2 CPR 490 : 2003 3 CLT 339 : 2004 1 CPC 139
Tribunals and Commissions02 Apr 2003Appeal dismissed
BALESHWAR PRASAD Vs FIRTU DAS MAHANT
National Consumer Disputes Redressal Commission · 2003 2 CPJ 457 : 2003 2 CPR 115
Tribunals and Commissions02 Apr 2003Appeal dismissed
N.K. SHARMA Vs BANK OF MAHARASHTRA
National Consumer Disputes Redressal Commission · 2003 2 CPJ 633
Tribunals and Commissions02 Apr 2003Appeals allowed
ORIENTAL INSURANCE Company Limited Vs SAVIKAR PLYBOARDS LIMITED
National Consumer Disputes Redressal Commission · 2003 2 CPJ 649
Tribunals and Commissions02 Apr 2003Appeal dismissed in limine
ARJAN DASS Vs ROYAL NEPAL AIRLINES
National Consumer Disputes Redressal Commission · 2003 2 CPJ 663 : 2003 3 CPR 162