Tribunals and Commissions24 Apr 2003Complaint dismissed
LT. CDR. T.H. CHOWFIN Vs State Bank of India
National Consumer Disputes Redressal Commission · 2003 3 CPJ 661
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 904 of 1,389
Tribunals and Commissions23 Apr 2003Complaint dismissed
HARI PRASAD CHUNKAI Vs MANNULAL JAGANNATH TRUST HOSPITAL
National Consumer Disputes Redressal Commission · 2005 1 CPJ 783
Tribunals and Commissions23 Apr 2003Appeal dismissed
ASHOK KUMAR GARG Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 768
Tribunals and Commissions23 Apr 2003Complaint allowed
Harikishan Vs R.S.E.B.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 468 : 2004 1 CLT 34
Tribunals and Commissions22 Apr 2003Appeal partly allowed
MAHENDRA HYBRID SEEDS CO. LTD. Vs Baburao
National Consumer Disputes Redressal Commission · 2004 2 CPJ 529
Tribunals and Commissions22 Apr 2003Appeal dismissed
MAHANAGAR TELEPHONE NIGAM LTD. Vs SITA RAM GOEL
National Consumer Disputes Redressal Commission · 2003 2 CPJ 574
Tribunals and Commissions22 Apr 2003Appeal partly allowed
ADHIKSHAK, DAKGHAR Vs RAVENDRA KUMAR MISHRA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 664
Tribunals and Commissions17 Apr 2003Appeal No. 939/1997 allowed
Life Insurance Corporation of India Vs MANMATH KUMAR AICH
National Consumer Disputes Redressal Commission · 2003 2 CPJ 554 : 2004 2 CPR 561
Tribunals and Commissions17 Apr 2003Complaint allowed
SUMAN GUPTA Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2003 3 CLT 615 : 2003 4 CPJ 266
Tribunals and Commissions17 Apr 2003Appeal allowed
DISTRICT COOPERATIVE CENTRAL BANK LTD. Vs Kailash Prasad Tiwari
National Consumer Disputes Redressal Commission · 2003 2 CLT 382 : 2003 2 CPR 195 : 2003 3 CPJ 496
Tribunals and Commissions17 Apr 2003Complaint disposed of
ANAND AUTO CORPORATION (INDIA) Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 63
Tribunals and Commissions17 Apr 2003Complaint allowed with costs
ASHOK MOMIN G.A.S. Vs Bhubaneswar Development Authority
National Consumer Disputes Redressal Commission · 2003 2 CPJ 557 : 2003 3 CLT 648 : 2003 3 CPR 141
Tribunals and Commissions17 Apr 2003
DARSHAN LAL JAIN Vs KOTAK MAHINDRA FINANCE LTD.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 599
Tribunals and Commissions17 Apr 2003
BIJOY KRUSHNA MOHANTY Vs B.N.SAHA
National Consumer Disputes Redressal Commission · 2003 2 CPJ 612
Tribunals and Commissions17 Apr 2003Appeal dismissed
CORPN. LTD. MANAGING DIRECTOR, ORISSA CO-OPERATIVE HOUSING Vs CHARCHIKA PRASAD MAHAPATRA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 666
Tribunals and Commissions16 Apr 2003Appeal dismissed in limine
UNITED CHILDREN MOVEMENTS (REGD.) Vs POST MASTER
National Consumer Disputes Redressal Commission · 2003 2 CPJ 621
Tribunals and Commissions12 Apr 2003Appeal disposed of
ARROW JOURNEY Vs GANESH BHUJEL
National Consumer Disputes Redressal Commission · 2003 3 CPJ 223 : 2003 3 CPR 32 : 2004 1 CLT 360
Tribunals and Commissions12 Apr 2003Appeal allowed
Jagdish Prasad Agarwalla Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 2 CPC 129 : 2003 3 CLT 200 : 2003 3 CPJ 232 : 2003 3 CPR 39
Tribunals and Commissions11 Apr 2003Appeal disposed of
SURADHAN ENTERPRISE Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 380
Tribunals and Commissions10 Apr 2003Revision Petition dismissed
GHAZIABAD DEVELOPMENT AUTHORITY Vs Kamal Kumar Goswami
National Consumer Disputes Redressal Commission · 2003 3 CLT 520 : 2003 4 CPJ 33