Tribunals and Commissions01 Apr 2003Dismissed
STIC TRAVELS P LTD Vs SANJEEV JAIN
National Consumer Disputes Redressal Commission · 2007 4 CPJ 108
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 907 of 1,389
Tribunals and Commissions01 Apr 2003Appeal dismissed
PEAREY LAL And SONS LTD. Vs CAPT. KARTAR SINGH
National Consumer Disputes Redressal Commission · 2003 2 CPJ 302 : 2004 1 CPC 137
Tribunals and Commissions01 Apr 2003Appeal allowed.
C.P.Budhiraja, Member SUCHA SINGHAppella Vs VISHAL ELECTRONICS
National Consumer Disputes Redressal Commission · 2004 1 CLT 51 : 2004 1 CPJ 136
Tribunals and Commissions01 Apr 2003Appeal dismissed
GIRISH KUMAR DORA Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2003 2 CPC 514 : 2003 2 CPJ 217 : 2003 2 CPR 339 : 2003 3 CLT 317
Tribunals and Commissions01 Apr 2003Appeal dismissed
Hindustan Motors Limited Vs RAM JAG YADAV
National Consumer Disputes Redressal Commission · 2003 3 CPJ 23
Tribunals and Commissions01 Apr 2003Appeal dismissed
BHARAT DIESEL Vs Pratap Singh
National Consumer Disputes Redressal Commission · 2003 2 CPJ 247
Tribunals and Commissions01 Apr 2003Appeal dismissed
Improvement Trust Vs GURMIT KAUR
National Consumer Disputes Redressal Commission · 2004 3 CPJ 265
Tribunals and Commissions01 Apr 2003Appeal dismissed
Oriental Insurance Co. Ltd. Vs Uttam Chand
National Consumer Disputes Redressal Commission · 2003 3 CLT 687 : 2004 3 CPJ 289
Tribunals and Commissions01 Apr 2003Appeal dismissed
MADHYAMIK SHIKSHA PARISHAD Vs MAYANK CHAUHAN
National Consumer Disputes Redressal Commission · 2003 2 CPJ 378 : 2003 3 CLT 353 : 2003 3 CPR 1
Tribunals and Commissions01 Apr 2003Appeal dismissed in limine
DELHI AND DISTRICT CRICKET ASSOCIATION Vs HARSIMRON SINGH SANDHU
National Consumer Disputes Redressal Commission · 2003 2 CPJ 423
Tribunals and Commissions01 Apr 2003Appeal dismissed in limine
B.S.E.S. RAJDHANI POWER LIMITED Vs PUSHPA SHARMA
National Consumer Disputes Redressal Commission · 2003 2 CPJ 463 : 2004 2 CPR 556
Tribunals and Commissions01 Apr 2003Appeal dismissed in limine
DELHI DEVELOPMENT AUTHORITY Vs Maya Devi
National Consumer Disputes Redressal Commission · 2003 2 CPJ 486
Tribunals and Commissions01 Apr 2003Appeal dismissed
JAGJIT SINGH LALI Vs AVINASH GUPTA
National Consumer Disputes Redressal Commission · 2003 2 CPJ 683
Tribunals and Commissions31 Mar 2003Appeal allowed
STERLING HOLIDAY RESORTS (I) LTD. Vs V.P.GUPTA
National Consumer Disputes Redressal Commission · 2003 2 CPR 106 : 2003 3 CLT 308 : 2003 3 CLT 644 : 2003 3 CPJ 3 : 2003 3 CPR 137
Tribunals and Commissions31 Mar 2003Revision Petition dismissed
RAM CHANDER Vs SUB DIVISIONAL OFFICER (OP) DHBVNL
National Consumer Disputes Redressal Commission · 2003 2 CPJ 120
Tribunals and Commissions31 Mar 2003Revision Petition allowed
Divisional Manager, New India Assurance Co. Ltd. Vs JAGDHISH LAL CHHABRA
National Consumer Disputes Redressal Commission · 2003 2 CPJ 123 : 2003 3 CLT 350
Tribunals and Commissions31 Mar 2003Revision Petition allowed
MAHIPAL SINGH Vs TARSEEM SINGH
National Consumer Disputes Redressal Commission · 2004 1 CPJ 6
Tribunals and Commissions31 Mar 2003Appeal dismissed
PUNJAB STATE ELECTRICITY BOARD Vs Narinder Kaur
National Consumer Disputes Redressal Commission · 2004 3 CPJ 380
Tribunals and Commissions31 Mar 2003Applications dismissed
GULSHAN BAJWA Vs LOKPRIYA SEHKARI AVAS SAMITY LTD.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 393
Tribunals and Commissions31 Mar 2003Appeal partly allowed
DELHI VIDYUT BOARD Vs NARESH KUMAR
National Consumer Disputes Redressal Commission · 2003 2 CPJ 405 : 2003 2 CPR 486