Tribunals and Commissions26 Mar 2003Appeal partly allowed
Manonmani Vs Chellaiah
National Consumer Disputes Redressal Commission · 2003 4 CPJ 25
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 909 of 1,389
Tribunals and Commissions26 Mar 2003Complaint dismissed
I.J.S. AHLUWALIA Vs AMERICAN EXPRESS TRAVEL RELATED SERVICES
National Consumer Disputes Redressal Commission · 2003 4 CPJ 43
Tribunals and Commissions26 Mar 2003Appeal disposed of
W.B.S.E.B. Vs SANAT KR. DUTTA
National Consumer Disputes Redressal Commission · 2003 4 CPJ 298
Tribunals and Commissions26 Mar 2003Complaint disposed of
KRISHAN LAL BHAT Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 421
Tribunals and Commissions26 Mar 2003Ordered accordingly
MANSHI ESTATES PVT. LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 458
Tribunals and Commissions26 Mar 2003Appeals dismissed
MAHARASHTRA HYBRID SEEDS CO. LTD. Vs DYANDEV KERBA KHADKE
National Consumer Disputes Redressal Commission · 2003 4 CPJ 461 : 2004 1 CLT 31
Tribunals and Commissions26 Mar 2003Appeal dismissed
Maharashtra State Electricity Board Vs SURESHCHANDRA PANNALAL JAIN
National Consumer Disputes Redressal Commission · 2003 4 CPJ 469
Tribunals and Commissions25 Mar 2003Revision Petition dismissed
Punjab National Bank Vs GOYAL TRADERS
National Consumer Disputes Redressal Commission · 2003 2 CPJ 119
Tribunals and Commissions25 Mar 2003Appeal dismissed
B.S.E.S. YAMUNA POWER LIMITED Vs B.R.Verma
National Consumer Disputes Redressal Commission · 2003 2 CPJ 437
Tribunals and Commissions25 Mar 2003Appeal dismissed
INDIAN HOTELS COMPANY LTD. Vs MOHAMED AZIZ VAKHARIA
National Consumer Disputes Redressal Commission · 2003 4 CPJ 511 : 2004 1 CPC 41
Tribunals and Commissions24 Mar 2003Appeal dismissed
RAM KUMAR NATHU RAM Vs GENERAL MANAGER TELEPHONES, BHARAT SANCHAR NIGAM LIMITED
National Consumer Disputes Redressal Commission · 2003 3 CLT 676 : 2004 1 CPJ 361
Tribunals and Commissions24 Mar 2003Appeal partly allowed
National Insurance Co. Ltd. Vs VINAY GAUR
National Consumer Disputes Redressal Commission · 2003 3 CPJ 185 : 2004 1 CLT 388
Tribunals and Commissions24 Mar 2003Revisions dismissed
NATIONAL SEEDS CORPN. LTD. Vs M. MADHUSUDAN REDDY
National Consumer Disputes Redressal Commission · 2003 2 CPC 51 : 2003 2 CPR 15 : 2004 1 CPJ 122 : 2004 2 CLT 301
Tribunals and Commissions24 Mar 2003Appeal allowed.
POST MASTER, HEAD POST OFFICE Vs Baljinder Singh
National Consumer Disputes Redressal Commission · 2003 3 CLT 678 : 2004 1 CPJ 115
Tribunals and Commissions24 Mar 2003Complaint allowed
KRISHAN LAL BHAT Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2003 3 CLT 541 : 2003 4 CPJ 154
Tribunals and Commissions24 Mar 2003Application dismissed
INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs RAVI KANTA GOYAL
National Consumer Disputes Redressal Commission · 2004 1 CPJ 268
Tribunals and Commissions24 Mar 2003Appeal allowed
P.R.KASI VISWANATHAN Vs M.NAKIULLA BAIG
National Consumer Disputes Redressal Commission · 2003 3 CLT 642 : 2003 3 CPJ 321 : 2003 3 CPR 135
Tribunals and Commissions24 Mar 2003Appeal dismissed
ARORA ENTERPRISES Vs Superintendent of Police
National Consumer Disputes Redressal Commission · 2003 3 CPJ 383 : 2003 3 CPR 530
Tribunals and Commissions24 Mar 2003Appeal dismissed
DIRECTOR/MANAGER, SHRI DHANLAXMI FINANCE And INVESTMENT CO. Vs DARSHAN CHANDULAL JAISWAL
National Consumer Disputes Redressal Commission · 2003 4 CPJ 414
Tribunals and Commissions24 Mar 2003Complaint allowed
K.USHA RANI Vs K.SUNIL KUMAR REDDY
National Consumer Disputes Redressal Commission · 2003 3 CPJ 429 : 2003 3 CPR 413