Tribunals and Commissions13 Mar 2003Appeal allowed
Life Insurance Corpn. of India Vs HEERA SONI
National Consumer Disputes Redressal Commission · 2003 4 CPJ 374
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 911 of 1,389
Tribunals and Commissions13 Mar 2003Appeal dismissed
SOUTH WEST DISTRIBUTION CO. LTD. (BSES) Vs INDER PAL THAPAR
National Consumer Disputes Redressal Commission · 2003 4 CPJ 376
Tribunals and Commissions13 Mar 2003Appeal dismissed in limine
JUGBIR SINGH Vs Manoj Sharma
National Consumer Disputes Redressal Commission · 2003 2 CPJ 467
Tribunals and Commissions12 Mar 2003Appeal partly allowed
ROYAL TYRE Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 329
Tribunals and Commissions12 Mar 2003Appeal dismissed
NARNE ESTATES PVT. LTD. Vs LT. COL. K.V.GOPAL
National Consumer Disputes Redressal Commission · 2003 2 CPC 661 : 2003 2 CPJ 208 : 2003 2 CPR 302 : 2003 3 CLT 301
Tribunals and Commissions12 Mar 2003Complaint dismissed
S.LEELA KUMARI Vs L.I.C. of India
National Consumer Disputes Redressal Commission · 2003 2 CPJ 230
Tribunals and Commissions12 Mar 2003Appeal allowed
K.V.S.SURYANARAYANA Vs JET AIRWAYS
National Consumer Disputes Redressal Commission · 2003 2 CPJ 353
Tribunals and Commissions12 Mar 2003Appeal dismissed in limine
National Insurance Co. Ltd. Vs VISHWANATH BANSAL
National Consumer Disputes Redressal Commission · 2003 2 CPJ 549
Tribunals and Commissions12 Mar 2003Appeal dismissed
GODAVARI GRAMMENA BANK Vs TEJA POULTRY FARM
National Consumer Disputes Redressal Commission · 2003 4 CPJ 675
Tribunals and Commissions11 Mar 2003Appeal allowed
Anil Kumar Gupta Vs MANAGING DIRECTOR, TURNING POINT COMPUTER EDUCATION CENTRE (P) LTD.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 128
Tribunals and Commissions11 Mar 2003Appeal disposed of
Ram Singh Vs SURJIT SINGH
National Consumer Disputes Redressal Commission · 2003 2 CPJ 151 : 2005 1 CPR 102
Tribunals and Commissions11 Mar 2003Application dismissed
SURINDER SINGH Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 254 : 2004 2 CPC 567
Tribunals and Commissions11 Mar 2003Complaint dismissed
MADHUBALA Vs STATE BANK OF INDORE
National Consumer Disputes Redressal Commission · 2003 2 CPJ 512
Tribunals and Commissions11 Mar 2003Appeal allowed
RAMESH CHANDER KAPOOR Vs REGIONAL PROVIDENT FUND COMMISSIONER
National Consumer Disputes Redressal Commission · 2003 1 CPC 643 : 2003 3 CPJ 53
Tribunals and Commissions11 Mar 2003Appeal partly allowed
Oriental Insurance Company Ltd. Vs MUMBEEN
National Consumer Disputes Redressal Commission · 2003 1 CPR 622 : 2003 2 CLT 380 : 2003 2 CPJ 595
Tribunals and Commissions10 Mar 2003Appeal dismissed
Oriental Insurance Co. Ltd. Vs G. SREEDEVI AMMA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 431
Tribunals and Commissions10 Mar 2003Appeal partly allowed
VIPUL TRAVELS Vs ASHKARANBHAI MEGHRAJBHAI SONI
National Consumer Disputes Redressal Commission · 2003 2 CPJ 499
Tribunals and Commissions10 Mar 2003Appeal allowed
PREETI LAKHANI Vs GOLDEN FOREST (I) LIMITED
National Consumer Disputes Redressal Commission · 2003 2 CPC 632 : 2003 2 CPJ 577
Tribunals and Commissions10 Mar 2003Appeal dismissed in limine
Alpic Finance Ltd. Vs Balbir Kaur
National Consumer Disputes Redressal Commission · 2003 2 CPC 637 : 2003 2 CPJ 654
Tribunals and Commissions10 Mar 2003Appeal dismissed
SHARAD RAMCHANDRA PURANIK Vs KISTU DIYOG FERNANDES
National Consumer Disputes Redressal Commission · 2003 4 CPJ 680