SUSANTA KUMAR PRADHAN Vs D.K.DHANIJA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 365 : 2004 2 CPR 251
COURT ARCHIVE
27,776 judgments · page 913 of 1,389
National Consumer Disputes Redressal Commission · 2004 1 CPJ 365 : 2004 2 CPR 251
National Consumer Disputes Redressal Commission · 2003 4 CPJ 379
National Consumer Disputes Redressal Commission · 2003 4 CPJ 391 : 2004 1 CPR 411
National Consumer Disputes Redressal Commission · 2003 4 CPJ 439 : 2004 1 CLT 96
National Consumer Disputes Redressal Commission · 2003 4 CPJ 472
National Consumer Disputes Redressal Commission · 2003 2 CPJ 502
National Consumer Disputes Redressal Commission · 2003 4 CPJ 614 : 2004 1 CLT 238
National Consumer Disputes Redressal Commission · 2003 2 CPJ 620
National Consumer Disputes Redressal Commission · 2003 2 CPJ 630 : 2003 2 CPR 65
National Consumer Disputes Redressal Commission · 2003 3 CPJ 520
National Consumer Disputes Redressal Commission · 2003 3 CPJ 540
National Consumer Disputes Redressal Commission · 2003 3 CPJ 561 : 2004 2 CPC 236
National Consumer Disputes Redressal Commission · 2003 3 CPJ 567 : 2003 3 CPR 450 : 2004 1 CPC 346
National Consumer Disputes Redressal Commission · 2003 3 CPJ 88
National Consumer Disputes Redressal Commission · 2004 1 CPC 228 : 2004 1 CPJ 80 : 2004 1 CPR 277
National Consumer Disputes Redressal Commission · 2003 1 CPJ 158 : 2003 1 CPR 693
National Consumer Disputes Redressal Commission · 2003 2 CPJ 249 : 2003 2 CPR 188
National Consumer Disputes Redressal Commission · 2003 3 CPJ 52
National Consumer Disputes Redressal Commission · 2003 3 CPJ 528 : 2003 3 CPR 479
National Consumer Disputes Redressal Commission · 2003 3 CPJ 562 : 2004 2 CPR 64