Tribunals and Commissions20 May 2003Appeal dismissed
SAPNA MITTAL Vs PUNJAB SMALL INDUSTRIES And EXPORT CORPORATION LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPC 259 : 2004 1 CPJ 574
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 900 of 1,389
Tribunals and Commissions20 May 2003Appeal dismissed
New India Assurance Co. Ltd. Vs GAINDI DEVI
National Consumer Disputes Redressal Commission · 2003 3 CPJ 267 : 2004 1 CLT 347
Tribunals and Commissions20 May 2003Appeal allowed
SUNDER SINGH RANA Vs Govind Ram
National Consumer Disputes Redressal Commission · 2003 3 CPJ 352 : 2003 3 CPR 478 : 2004 1 CPC 348
Tribunals and Commissions19 May 2003Revision Petition dismissed
SHANTI DEVI Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2003 0 CTJ 977 : 2003 2 CPC 571 : 2003 3 CPJ 72
Tribunals and Commissions19 May 2003Appeal dismissed
PUNJAB STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN Vs KULDIP SINGH
National Consumer Disputes Redressal Commission · 2004 1 CPC 657 : 2004 1 CPJ 341
Tribunals and Commissions19 May 2003Appeal dismissed.
SATPAL SINGHAppella Vs DELHI JAL BOARD (SOUTH ZONE)
National Consumer Disputes Redressal Commission · 2005 2 CPJ 458
Tribunals and Commissions19 May 2003
TATA REFRACTORIES LTD. Vs CHAIRMAN, NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 3 CPJ 108
Tribunals and Commissions19 May 2003Appeal dismissed
PUNJAB STATE ELECTRICITY BOARD Vs Shingara Singh
National Consumer Disputes Redressal Commission · 2003 3 CLT 97 : 2004 1 CPC 659 : 2004 1 CPJ 396
Tribunals and Commissions19 May 2003Appeal dismissed
National Insurance Co. Ltd. Vs LT. COL. G.S. SANDHU
National Consumer Disputes Redressal Commission · 2004 3 CPJ 351
Tribunals and Commissions19 May 2003Ordered accordingly
R.P.PAREEK Vs CHIEF SECRETARY, GOVERNMENT OF RAJASTHAN
National Consumer Disputes Redressal Commission · 2003 4 CPJ 450 : 2004 1 CLT 212
Tribunals and Commissions19 May 2003Complaint disposed of
RAJU KUMAR GUPTA Vs United India Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2003 3 CPR 556 : 2003 4 CPJ 692
Tribunals and Commissions16 May 2003Complaint disposed of
ABDUL RASHID VAID Vs JAMMU DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2003 4 CPJ 671
Tribunals and Commissions14 May 2003Appeal dismissed
Punjab and Sind Bank Vs BALBIR SINGH
National Consumer Disputes Redressal Commission · 2004 1 CPC 251 : 2004 4 CPJ 436
Tribunals and Commissions14 May 2003Appeal disposed of
United India Insurance Company Limited Vs JIYA LAL JAIN
National Consumer Disputes Redressal Commission · 2004 1 CLT 390
Tribunals and Commissions14 May 2003Appeal dismissed
New India Assurance Co. Ltd. Vs Suraj Mani
National Consumer Disputes Redressal Commission · 2003 3 CPJ 689
Tribunals and Commissions13 May 2003R.P. allowed
STATE BANK OF PATIALA Vs RAJENDER LAL
National Consumer Disputes Redressal Commission · 2003 4 CPJ 53 : 2004 1 CPC 83
Tribunals and Commissions13 May 2003Revision Petition dismissed
Devendra Singh Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 3 CLT 76 : 2003 3 CPJ 77
Tribunals and Commissions13 May 2003Revision Petition allowed
BANSI LAL Vs KSHTRIA BHAVISH NIDHI AYUKT
National Consumer Disputes Redressal Commission · 2003 3 CPJ 80
Tribunals and Commissions13 May 2003Appeal dismissed
SHUBHKARAN RICE And GENERAL MILLS Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2004 1 CPJ 367
Tribunals and Commissions13 May 2003Appeal dismissed
K.M.TRIPATHI Vs CHOPRA TELEVISION
National Consumer Disputes Redressal Commission · 2003 4 CPJ 429