Tribunals and Commissions23 May 2003Appeals dismissed
VITHAL BAPU KHOT Vs L.I.C. of India
National Consumer Disputes Redressal Commission · 2003 2 CPC 426 : 2003 3 CPJ 71
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 899 of 1,389
Tribunals and Commissions23 May 2003Revision Petition disposed of
AUTHORITY Vs KARAM SINGH
National Consumer Disputes Redressal Commission · 2003 2 CPC 563 : 2003 3 CPJ 11 : 2004 1 CLT 504
Tribunals and Commissions23 May 2003Revision Petition dismissed
LALCO ENTERPRISES Vs Union Bank of India
National Consumer Disputes Redressal Commission · 2003 2 CPC 568 : 2003 3 CPJ 42
Tribunals and Commissions23 May 2003Revision Petition allowed
RAM DEO SINGH @ RAM DEO PRASAD SINGH Vs BIHAR STATE HOUSING CO-OPERATIVE FEDERATION LTD.
National Consumer Disputes Redressal Commission · 2003 2 CPC 564 : 2003 3 CPJ 13
Tribunals and Commissions23 May 2003Revision Petition allowed
OSURI DEVENDRA PHANIKAR Vs DESK TO DESK COURIERS And CARGO LTD.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 160 : 2003 3 CPJ 60 : 2003 3 CPR 25
Tribunals and Commissions23 May 2003Appeal dismissed
K.G.KUMARAN Vs SANTHARAM SHETTY
National Consumer Disputes Redressal Commission · 2003 2 CPC 360 : 2003 2 CPR 81 : 2003 3 CLT 151 : 2003 4 CPJ 151
Tribunals and Commissions23 May 2003Appeal allowed
P.S.AGARWAL Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2003 3 CPJ 579
Tribunals and Commissions23 May 2003
SYED TABSUM Vs A.SEETA RAMA RAJU
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 5 : 2003 3 CPJ 8
Tribunals and Commissions22 May 2003Appeal dismissed
AJMER VIDYUT VITRAN NIGAM LTD. Vs Sitaram
National Consumer Disputes Redressal Commission · 2004 2 CPJ 158
Tribunals and Commissions22 May 2003Appeal dismissed
VINOD KUMAR NAGRATH Vs DELHI FINANCIAL CORPORATION
National Consumer Disputes Redressal Commission · 2005 3 CPJ 18
Tribunals and Commissions21 May 2003Appeal dismissed
HAKAM SINGH Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2004 1 CPJ 533
Tribunals and Commissions21 May 2003Revisions Petitions disposed of
Punjab and Sind Bank Vs PUNJAB AND SIND BANK , SUKHRAJ BAJWA
National Consumer Disputes Redressal Commission · 2004 2 CPC 184 : 2004 3 CPJ 1
Tribunals and Commissions21 May 2003Appeal allowed
NEW JAIPUR DYEING AND TENT WORKS Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 140
Tribunals and Commissions21 May 2003Complaint dismissed.
PRAVEEN KUMAR SINGHLA Vs State Bank of India
National Consumer Disputes Redressal Commission · 2003 0 CTJ 764 : 2003 2 CPC 558 : 2003 3 CPJ 27 : 2003 3 CPR 56 : 2004 1 CLT 352
Tribunals and Commissions21 May 2003Revision Petition allowed
New India Assurance Co. Ltd. Vs LADU KISHORE SAHU
National Consumer Disputes Redressal Commission · 2003 2 CPC 578 : 2003 3 CPJ 99
Tribunals and Commissions21 May 2003Appeal allowed
HARIDWAR DEVELOPMENT AUTHORITY Vs PAWAN KUMAR JAIN
National Consumer Disputes Redressal Commission · 2003 2 CPC 589 : 2003 3 CPJ 84 : 2004 1 CLT 371
Tribunals and Commissions21 May 2003Revision disposed of
INDIAN INSTITUTE OF ENGINEERING STUDIES Vs TEJINDER SINGH
National Consumer Disputes Redressal Commission · 2003 2 CPC 600 : 2003 3 CPJ 56
Tribunals and Commissions21 May 2003Appeal dismissed in limine
S.P. SACHDEVA Vs B.S.E.S. Rajdhani Power Ltd.
National Consumer Disputes Redressal Commission · 2003 2 CPC 599 : 2003 3 CPJ 57 : 2004 2 CPR 372
Tribunals and Commissions21 May 2003
SURINDER SINGH Vs NEW INDIA ASSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 49 : 2003 2 CPC 573 : 2003 3 CPJ 74 : 2003 3 CPR 126
Tribunals and Commissions21 May 2003
Panni Devi Vs L I C
National Consumer Disputes Redressal Commission · 2003 3 CPJ 15