Tribunals and Commissions29 May 2003Revision Petition allowed
Eicher Tractor Ltd. Vs LATE CHITRANJAN PRASAD SINGH
National Consumer Disputes Redressal Commission · 2003 2 CPC 387 : 2003 2 CPR 57 : 2003 3 CLT 102 : 2003 3 CPJ 26
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 897 of 1,389
Tribunals and Commissions29 May 2003Appeal allowed
SANDEEP KUMAR TANDONAppella Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 2005 2 CPJ 675
Tribunals and Commissions29 May 2003Ordered accordingly
BIRLA VXL LTD. Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2003 0 CTJ 662 : 2003 2 CPC 582 : 2003 3 CPJ 111
Tribunals and Commissions29 May 2003Revision Petition disposed of
C.C.CHOUBAL Vs PANKAJ SRIVASTAVA
National Consumer Disputes Redressal Commission · 2003 3 CLT 88 : 2003 3 CPR 20 : 2003 4 CPJ 111 : 2004 1 CPC 38
Tribunals and Commissions29 May 2003Appeal dismissed
Oriental Insurance Co. Ltd. Vs Rajiv Sharma
National Consumer Disputes Redressal Commission · 2003 3 CPJ 109 : 2004 1 CPR 255
Tribunals and Commissions29 May 2003Appeal allowed
Mahesh Mishra Vs Ram Swaroop
National Consumer Disputes Redressal Commission · 2004 3 CLT 63 : 2004 3 CPJ 158
Tribunals and Commissions29 May 2003
SHIKHA SHARMA Vs INFOTECH ELECTRONICS PVT. LTD.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 201 : 2004 1 CLT 474
Tribunals and Commissions29 May 2003Appeal allowed
Bharat Sanchar Nigam Ltd. Vs RAKESH SAXENA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 228
Tribunals and Commissions29 May 2003Appeal dismissed
G.S.GOSWAMI Vs BHARAT HEAVY ELECTRONICS LTD.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 312
Tribunals and Commissions29 May 2003Appeal disposed of
Life Insurance Corpn. of India Vs MAMATA ROY
National Consumer Disputes Redressal Commission · 2003 3 CPJ 359 : 2004 1 CPC 326
Tribunals and Commissions29 May 2003Appeal dismissed
PUNJAB STATE ELECTRICITY BOARD Vs Bhagwan Dass
National Consumer Disputes Redressal Commission · 2005 1 CPJ 371
Tribunals and Commissions29 May 2003Complaint dismissed
RAJENDRA KUMARI Vs CHAIRMAN AND MANAGING DIRECTOR, ORIENTAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 63
Tribunals and Commissions29 May 2003Appeal allowed
United India Insurance Co. Ltd. Vs KEWAL KRISHNA MADAN
National Consumer Disputes Redressal Commission · 2003 3 CPJ 513
Tribunals and Commissions29 May 2003Appeal allowed
Ram Singh Vs WARAICH TOURS And TRAVELS
National Consumer Disputes Redressal Commission · 2003 3 CPJ 551
Tribunals and Commissions29 May 2003
AQUADEV INDIA LTD. Vs STATE BANK OF HYDERABAD
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 39
Tribunals and Commissions28 May 2003Appeal partly allowed
S.N. VOHRA Vs Chandigarh Housing Board
National Consumer Disputes Redressal Commission · 2003 2 CPC 355 : 2003 2 CPR 74 : 2003 3 CLT 144 : 2004 2 CLT 464 : 2004 2 CPJ 1 : 2004 3 CPR 594
Tribunals and Commissions28 May 2003Appeal dismissed
JAWAHAR GOYAL Vs ASHU RANI
National Consumer Disputes Redressal Commission · 2004 1 CPC 574 : 2004 1 CPJ 581
Tribunals and Commissions28 May 2003Appeal dismissed
GURDIAL SINGH Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2004 1 CPC 650 : 2004 2 CPJ 278
Tribunals and Commissions28 May 2003Appeal dismissed
S. MOHINDER SINGH SURI Vs Guru Nanak Dev University, Amritsar
National Consumer Disputes Redressal Commission · 2004 1 CPC 559 : 2004 2 CPJ 121
Tribunals and Commissions28 May 2003Appeal dismissed
JALANDHAR DELHI GOODS TRANSPORT PVT. LTD. Vs JYOTI SARUP SHOOR
National Consumer Disputes Redressal Commission · 2004 2 CPJ 144