Tribunals and Commissions10 Jun 2003Appeal dismissed
SAURABH NAGPAL Vs ROYAL JORDANIAN AIRLINES
National Consumer Disputes Redressal Commission · 2003 3 CPJ 456 : 2003 3 CPR 337 : 2004 1 CLT 58
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 895 of 1,389
Tribunals and Commissions10 Jun 2003Appeal dismissed
MANAGER, DESK TO DESK CARGO AND COURIER SERVICE Vs ASHISH SUHAS ROY
National Consumer Disputes Redressal Commission · 2003 3 CPJ 480 : 2003 3 CPR 242
Tribunals and Commissions10 Jun 2003Appeal dismissed
Senior Superintendent of Post Offices Vs ANUKIRITI LEASING AND EXPORTS PVT. LTD.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 617
Tribunals and Commissions10 Jun 2003Appeal dismidssed
Unit Trust of India Vs P. MURALI KRISHNA
National Consumer Disputes Redressal Commission · 2004 3 CPJ 644
Tribunals and Commissions09 Jun 2003Appeal allowed
BABULAL GODIKA Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 2004 2 CPJ 376
Tribunals and Commissions09 Jun 2003Appeal allowed
Gafoor Khan Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 3 CLT 589 : 2003 4 CPJ 275
Tribunals and Commissions09 Jun 2003Appeal allowed
Municipal Council Vs ROSHAN LAL
National Consumer Disputes Redressal Commission · 2004 2 CPJ 448
Tribunals and Commissions09 Jun 2003Appeal dismissed
MANJIT KAUR Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 608 : 2004 2 CPR 56
Tribunals and Commissions06 Jun 2003Appeal dismissed
A. EN., PHED Vs AMAR SINGH SAINI
National Consumer Disputes Redressal Commission · 2004 1 CPJ 579
Tribunals and Commissions06 Jun 2003Complaint allowed
CHRISTINA SOLOMAN DAVID Vs VIKRAM DAVE
National Consumer Disputes Redressal Commission · 2003 4 CPJ 131
Tribunals and Commissions06 Jun 2003Appeal dismissed
MADHYA PRADESH CRICKET ASSOCIATION Vs ASWINI VERMA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 349 : 2004 1 CPC 351
Tribunals and Commissions06 Jun 2003Appeal dismissed
KAMAL MOTOR CO. Vs SHYAM CHOUDHARY
National Consumer Disputes Redressal Commission · 2004 2 CPJ 524
Tribunals and Commissions06 Jun 2003Complaint dismissed
DUDHAGANGA VEDAGANGA SAHAKARI SAKHAR KARKHANA LIMITED Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 80
Tribunals and Commissions05 Jun 2003Complaint dismissed
MADHOPRASAD SARAF Vs RAJENDRA MINING AND SPARES CO. LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 296
Tribunals and Commissions04 Jun 2003Appeal dismissed
GOLDLINE AUTOMOBILES Vs DEEPEE COMPUTER FORMS PVT. LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 650
Tribunals and Commissions04 Jun 2003Appeal disposed of
Urban Improvement Trust Vs MAHADEV
National Consumer Disputes Redressal Commission · 2004 1 CPJ 465
Tribunals and Commissions04 Jun 2003Appeal dismissed
ANIL NADIR Vs RAKESH DULLU
National Consumer Disputes Redressal Commission · 2003 3 CPJ 401 : 2003 3 CPR 308 : 2004 1 CLT 70
Tribunals and Commissions04 Jun 2003Appeal disposed of
ARAWALI AUTOMOBILES (P) LTD. Vs JAGDISH PRASAD SAINI
National Consumer Disputes Redressal Commission · 2004 2 CPJ 471
Tribunals and Commissions04 Jun 2003Appeal dismissed
MURARI LAL Vs Delhi Vidyut Board
National Consumer Disputes Redressal Commission · 2003 4 CPJ 622 : 2004 1 CLT 230
Tribunals and Commissions04 Jun 2003R.Ps. disposed of
GREEN CHANNEL CHIT FUNDS And FINANCE CO. Vs PAPIL JAIN
National Consumer Disputes Redressal Commission · 2003 4 CPJ 549 : 2004 1 CLT 123 : 2004 1 CPC 50