Tribunals and Commissions24 Jun 2003Complaint partly allowed
MEHBOOB DADAPIR NARANGI Vs UNITED INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 539 : 2004 2 CLT 343
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 893 of 1,389
Tribunals and Commissions24 Jun 2003Appeal disposed of
GENERAL MANAGER, STATE BANK OF INDIA Vs ANAND SINGH
National Consumer Disputes Redressal Commission · 2004 1 CPC 643 : 2004 2 CPJ 189 : 2004 2 CPR 500
Tribunals and Commissions24 Jun 2003Appeal dismissed
HARDEEP KAUR Vs Satinder Saluja
National Consumer Disputes Redressal Commission · 2003 2 CPR 415 : 2003 4 CPJ 446 : 2004 1 CLT 102
Tribunals and Commissions24 Jun 2003Appeals dismissed
SHRENIK MARBLES LTD. Vs SPEEDLINE MOTORS (P) LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 520
Tribunals and Commissions24 Jun 2003Complaint allowed
SHIV DEVI AGARWAL Vs Union of India
National Consumer Disputes Redressal Commission · 2003 4 CPJ 551 : 2004 1 CLT 191
Tribunals and Commissions23 Jun 2003Appeal dismissed
Oriental Insurance Co. Ltd. Vs SHYAMLAL AGRAWAL
National Consumer Disputes Redressal Commission · 2004 3 CPJ 646
Tribunals and Commissions23 Jun 2003
Gurudas S. Morajkar Vs Seema Kharangate-Opposite party
National Consumer Disputes Redressal Commission · 2004 2 CPJ 154
Tribunals and Commissions20 Jun 2003Complaint dismissed
JAYGANRAJ ENTERPRISES Vs MANAGING DIRECTOR, TATA FINANCE COMPANY
National Consumer Disputes Redressal Commission · 2004 1 CPJ 198 : 2004 1 CPR 383
Tribunals and Commissions19 Jun 2003Appeal dismissed
INDIAN OIL CORPN. LTD. Vs STATE OF RAJASTHAN
National Consumer Disputes Redressal Commission · 2004 2 CPC 561 : 2004 3 CPJ 112
Tribunals and Commissions19 Jun 2003Complaint dismissed
P.GOPINATHAN Vs ANAND SOMAYA
National Consumer Disputes Redressal Commission · 2003 3 CLT 703 : 2003 4 CPJ 92 : 2004 2 CPR 381
Tribunals and Commissions18 Jun 2003Complaint allowed with costs
KARRI MAHALAXMI Vs Divisional Manager, Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 660
Tribunals and Commissions18 Jun 2003Appeal dismissed
REGIONAL PROVIDENT FUND COMMISSIONER, BARODA Vs ANITA MAHENDRU
National Consumer Disputes Redressal Commission · 2004 1 CPJ 172
Tribunals and Commissions18 Jun 2003Revision disposed of
Seshagiri Rao Vs VIJAYA KUMARI
National Consumer Disputes Redressal Commission · 2004 2 CPJ 254
Tribunals and Commissions18 Jun 2003Appeal dismissed
Ramesh Bhardwaj Vs BOARD OF SECONDARY EDUCATION
National Consumer Disputes Redressal Commission · 2005 1 CPJ 318
Tribunals and Commissions18 Jun 2003Appeal allowed
Branch Manager, LIC of India Vs MALAPATI DHANALAXMI
National Consumer Disputes Redressal Commission · 2004 2 CPJ 436
Tribunals and Commissions18 Jun 2003Appeal partly allowed
ESCOTEL MOBILE COMMUNICATIONS LTD. Vs DHANPAL SINGH
National Consumer Disputes Redressal Commission · 2003 4 CPJ 456 : 2004 1 CLT 29
Tribunals and Commissions18 Jun 2003Appeal dismissed
K.C.NASA Vs SAHIB CHAND SHARMA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 622 : 2003 3 CPR 509
Tribunals and Commissions18 Jun 2003Appeal dismissed
QUEEN, NRI HOSPITAL Vs B. RAMA KRISHNA RAO
National Consumer Disputes Redressal Commission · 2004 2 CPJ 521
Tribunals and Commissions18 Jun 2003
AJEET SEEDS LTD. Vs VAIJINATH SHIVALING MOHAKRE
National Consumer Disputes Redressal Commission · 2003 3 CPJ 544 : 2004 1 CPC 344
Tribunals and Commissions18 Jun 2003Appeal dismissed
KURANA TRAVELS Vs DILIP GOVINDRAO MHAISKAR
National Consumer Disputes Redressal Commission · 2003 3 CPJ 575 : 2003 3 CPR 243