Tribunals and Commissions09 Jul 2003Appeal dismissed
SUSHIL KUMAR Vs GENERAL MANAGER, M.T.N.L.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 599
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 891 of 1,389
Tribunals and Commissions09 Jul 2003Appeal disposed of.
SHRIRAM GOVINDRAM PUNIAAppella Vs Maharashtra State Electricity Board
National Consumer Disputes Redressal Commission · 2004 1 CPC 223 : 2004 1 CPJ 69
Tribunals and Commissions09 Jul 2003Appeal dismissed
Govind Ram Aggarwal Vs V.P.GUPTA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 110 : 2003 3 CPR 360
Tribunals and Commissions09 Jul 2003Appeal disposed of
ASHOK RAGHUNATH DESAI Vs CHAIRMAN, LIC MUTUAL FUND
National Consumer Disputes Redressal Commission · 2004 2 CPJ 159
Tribunals and Commissions09 Jul 2003Appeal dismissed in limine
SILVER OAKS HEALTH AND TOURIST RESORT (P) LTD. Vs JASBEEN K.GREWAL
National Consumer Disputes Redressal Commission · 2003 3 CPJ 449
Tribunals and Commissions09 Jul 2003
Nasim Ahsan And Co Vs Branch Manager Oriental Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2003 3 CPJ 103
Tribunals and Commissions08 Jul 2003Appeal dismissed
PUDA Vs JAI RAM
National Consumer Disputes Redressal Commission · 2004 1 CLT 638 : 2004 1 CPC 526 : 2004 2 CPJ 323
Tribunals and Commissions07 Jul 2003Complaint disposed of
NOMAN ALI Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 2005 1 CPJ 714
Tribunals and Commissions07 Jul 2003Appeal partly allowed.
V.K.Date, Member UNIQUE AUTOMOBILESAppella Vs DATTAJIRAO DNYANU SAWANT
National Consumer Disputes Redressal Commission · 2004 1 CPC 232 : 2004 1 CPJ 142 : 2004 2 CPR 69
Tribunals and Commissions07 Jul 2003Appeal allowed
KRISHNA KUMAR Vs SUBHASH BANSAL
National Consumer Disputes Redressal Commission · 2005 1 CPJ 487
Tribunals and Commissions07 Jul 2003Complaint dismissed
INDIAN ELECTRIC AND TRANSFORMER CO. Vs United Bank of India
National Consumer Disputes Redressal Commission · 2003 3 CLT 699 : 2003 4 CPJ 189
Tribunals and Commissions07 Jul 2003
STERLING HOLIDAY RESORTS (I) LTD. Vs SATISH B. KHATAL PATIL
National Consumer Disputes Redressal Commission · 2004 1 CPJ 348 : 2004 2 CPC 232
Tribunals and Commissions04 Jul 2003Appeal dismissed
HIMALAYA FOOD CO Vs Dhanpat
National Consumer Disputes Redressal Commission · 2004 2 CPJ 692
Tribunals and Commissions04 Jul 2003Complaint dismissed
JAIRAJ JAVA Vs Citi Bank N.A.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 139
Tribunals and Commissions04 Jul 2003
MANOHAR KHOSLA Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2004 4 CPJ 170 : 2005 1 CPR 219
Tribunals and Commissions04 Jul 2003Appeal dismissed
S.K.ANAND Vs Delhi Vidyut Board
National Consumer Disputes Redressal Commission · 2003 4 CPJ 30
Tribunals and Commissions04 Jul 2003Appeal dismissed
Muralidhar Vs K.LAKSHMINARAYANA.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 322
Tribunals and Commissions04 Jul 2003Complaint allowed with costs
V.V.RAMANA MURTHY Vs SRI SAI KRISHNA CONSTRUCTIONS
National Consumer Disputes Redressal Commission · 2003 4 CPJ 417
Tribunals and Commissions04 Jul 2003Appeal disposed of
National Insurance Company Ltd. Vs RAJA GOGIA
National Consumer Disputes Redressal Commission · 2003 4 CPJ 644
Tribunals and Commissions03 Jul 2003Appeal dismissed.
National Insurance Co. Ltd. Vs LAXMI CHAND
National Consumer Disputes Redressal Commission · 2004 1 CLT 635 : 2005 2 CPJ 220