Tribunals and Commissions15 Jul 2003Revision Petition dismissed
BHARAT PATHOLOGY LABORATORY Vs MANGI LAL VYAS
National Consumer Disputes Redressal Commission · 2003 2 CPC 587 : 2003 3 CPJ 94
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 889 of 1,389
Tribunals and Commissions15 Jul 2003Appeal dismissed
SHASHI RANI Vs BHATIA CEMENT AGENCY
National Consumer Disputes Redressal Commission · 2003 2 UC 1091 : 2004 1 CPJ 144
Tribunals and Commissions15 Jul 2003Appeal dismissed
Narender Vs International Tractors Ltd.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 538
Tribunals and Commissions15 Jul 2003Appeal allowed
ANJIKAR BUILDERS And DEVELOPERS Vs PADMAKAR TUKARAM GAJAPURE
National Consumer Disputes Redressal Commission · 2004 2 CPJ 698
Tribunals and Commissions15 Jul 2003Revision Petition dismissed
REGIONAL P.F. COMMISSIONER, KERALA Vs P.V.PRAKASAM
National Consumer Disputes Redressal Commission · 2003 2 CPC 586 : 2003 3 CPJ 101
Tribunals and Commissions15 Jul 2003Complaint dismissed
ADITYA AGRAWAL Vs CHAIRMAN AND C.E.O., HONKONG And SHANGHAI BANKING CORPORATION LTD.
National Consumer Disputes Redressal Commission · 2003 3 CLT 505 : 2003 4 CPJ 122
Tribunals and Commissions15 Jul 2003Appeal allowed
New India Assurance Co. Ltd. Vs Govind Singh
National Consumer Disputes Redressal Commission · 2003 2 UC 1038 : 2003 3 CPJ 473 : 2003 3 CPR 372
Tribunals and Commissions15 Jul 2003Appeal dismissed
KAMAL SINGH PANWAR Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 503
Tribunals and Commissions15 Jul 2003Appeal dismissed
PRINCE TRAVELS Vs MOHAN MADHAVRAOJI BAHIRAT
National Consumer Disputes Redressal Commission · 2003 4 CPJ 531 : 2004 1 CPC 47
Tribunals and Commissions15 Jul 2003
LIFE INSURANCE CORPORATION OF INDIA Vs Vaijayanti Bai
National Consumer Disputes Redressal Commission · 2005 2 CPJ 445
Tribunals and Commissions14 Jul 2003Appeal dismissed
SHANTI JOSHI Vs Branch Manager, Bank of Baroda
National Consumer Disputes Redressal Commission · 2004 1 CPC 233 : 2004 1 CPJ 203 : 2004 1 CPR 323
Tribunals and Commissions14 Jul 2003Revision Petition dismissed
SUNITA VASANTRAO MOHITE Vs MAHMAD ABBAS PAKHALI
National Consumer Disputes Redressal Commission · 2003 2 CPC 584 : 2003 3 CLT 81 : 2003 3 CPJ 102
Tribunals and Commissions14 Jul 2003Complaint dismissed
SUMO STEELS PVT. LTD. Vs Uttaranchal Power Corporation Ltd.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 139 : 2004 1 CLT 475
Tribunals and Commissions14 Jul 2003Appeal dismissed
NEELKAMAL BUILDERS Vs VARSHA ROHIDAS KALAMKAR
National Consumer Disputes Redressal Commission · 2004 1 CPJ 459
Tribunals and Commissions14 Jul 2003Appeal allowed
ARANYA ELECTRICALS And SOUND SERVICES Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 226 : 2004 1 CPR 337
Tribunals and Commissions14 Jul 2003Appeal dismissed
Mohd. Naseem Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPC 235 : 2004 1 CPJ 214
Tribunals and Commissions14 Jul 2003Application dismissed
EASTERN TELECOM AND TECHNOLOGY LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 104 : 2004 2 CPR 392
Tribunals and Commissions14 Jul 2003Appeal dismissed
MITALI SAHA AND MAYA SAHA Vs ANZ Grindlays Bank
National Consumer Disputes Redressal Commission · 2003 4 CPJ 210
Tribunals and Commissions14 Jul 2003Appeal dismissed
National Insurance Company Ltd. Vs MIHIJAM VANASPATI LTD.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 335
Tribunals and Commissions14 Jul 2003Appeal dismissed
LADOO RAM TOSHNIWALA Vs RAJASTHAN LAGHU UDHYOG NIGAM LTD.
National Consumer Disputes Redressal Commission · 2004 3 CPJ 623