Tribunals and Commissions03 Jul 2003Appeals dismissed
TIDDARAM Vs JAMINDARA AUTOS PVT. LTD.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 477
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 892 of 1,389
Tribunals and Commissions03 Jul 2003Appeal disposed of
W.B.S.E.B. Vs DIPTI KUMAR GHOSH
National Consumer Disputes Redressal Commission · 2004 1 CPJ 425
Tribunals and Commissions03 Jul 2003Application dismissed
CORPORATION LTD. Vs ROSHAN LAL
National Consumer Disputes Redressal Commission · 2004 1 CPJ 255
Tribunals and Commissions03 Jul 2003Complaint disposed of
PRAVINCHANDRA NAGJIBHAI Vs GANESH BUILDERS
National Consumer Disputes Redressal Commission · 2004 1 CPJ 415 : 2004 1 CPR 572 : 2004 2 CLT 92
Tribunals and Commissions02 Jul 2003Appeal disposed of
N.V.S.PRASADA SARMA Vs SECRETARY, RAILWAY BOARD
National Consumer Disputes Redressal Commission · 2004 1 CPJ 608
Tribunals and Commissions02 Jul 2003Appeal dismissed
R.P.SHARMA Vs HANDA NURSING HOME
National Consumer Disputes Redressal Commission · 2003 4 CPJ 585 : 2004 1 CLT 251
Tribunals and Commissions02 Jul 2003Appeal allowed
S.D.O., TUBEWELL SUB DIVISION III Vs Rajendra Prasad Gupta
National Consumer Disputes Redressal Commission · 2004 1 CPC 236 : 2004 1 CPJ 160 : 2004 1 CPR 272
Tribunals and Commissions02 Jul 2003Appeal dismissed
D.V. NAGPAL Vs Union of India
National Consumer Disputes Redressal Commission · 2004 2 CPJ 332
Tribunals and Commissions02 Jul 2003Appeal allowed
ARCHANA SAH Vs BHAGALPUR TILAKMANJHI UNIVERSITY
National Consumer Disputes Redressal Commission · 2003 3 CPJ 377 : 2003 3 CPR 296 : 2004 1 CLT 518
Tribunals and Commissions01 Jul 2003Appeal dismissed
RAKESH GOEL Vs Union of India
National Consumer Disputes Redressal Commission · 2004 2 CPJ 184
Tribunals and Commissions01 Jul 2003Appeal disposed of
MRS. UMA SEHGAL Vs Manager, Punjab National Bank
National Consumer Disputes Redressal Commission · 2004 1 CPC 330 : 2004 3 CPJ 38
Tribunals and Commissions01 Jul 2003Appeal dismissed
B.S.E.S. YAMUNA POWER LTD. Vs TIKAM SINGH
National Consumer Disputes Redressal Commission · 2004 1 CPR 100 : 2005 3 CPJ 434
Tribunals and Commissions01 Jul 2003Appeal disposed of
RAM KRISHNA Vs Delhi Electric Supply Undertaking
National Consumer Disputes Redressal Commission · 2003 4 CPJ 628 : 2004 1 CLT 236
Tribunals and Commissions01 Jul 2003Complaint disposed of
ASHOK COUNTRY RESORT Vs Divisional Manager, New India Assurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 547 : 2003 3 CPR 531 : 2004 1 CLT 537
Tribunals and Commissions01 Jul 2003Appeal partly allowed
KONKAN VIBHAGIYA COMMITTEE Vs KIRAN NARAYAN DANGI
National Consumer Disputes Redressal Commission · 2004 2 CPJ 71
Tribunals and Commissions30 Jun 2003Appeal dismissed
JAGRAJ @ JAGRAM RATHI Vs LIC of India
National Consumer Disputes Redressal Commission · 2005 1 CPJ 353
Tribunals and Commissions27 Jun 2003
CHILIKA LAKE ICE FACTORY Vs CENTRAL ELECTRICITY SUPPLY CO. OF ORISSA LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPC 91 : 2004 2 CPJ 338
Tribunals and Commissions27 Jun 2003
M Madhavan Vs Atul Realty Pvt Ltd
National Consumer Disputes Redressal Commission · 2004 1 CPJ 451
Tribunals and Commissions26 Jun 2003Appeal dismissed
GAMA BUILDERS Vs ANTHONY GABRIEL D'SOUZA
National Consumer Disputes Redressal Commission · 2004 2 CPJ 512
Tribunals and Commissions25 Jun 2003Appeal dismissed
VIMLA AGGARWAL Vs MUKESH BATRA
National Consumer Disputes Redressal Commission · 2003 4 CPJ 613 : 2004 1 CLT 234