Tribunals and Commissions03 Jun 2003Appeal dismissed
Bharat Sanchar Nigam Ltd. Vs NARESH KUMAR AGARWAL
National Consumer Disputes Redressal Commission · 2003 3 CPJ 256 : 2004 1 CLT 536
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 896 of 1,389
Tribunals and Commissions03 Jun 2003Appeal allowed
National Insurance Co. Ltd. Vs NAZIR AHMAD
National Consumer Disputes Redressal Commission · 2003 3 CPJ 287 : 2004 1 CLT 545
Tribunals and Commissions03 Jun 2003Appeal dismissed
United India Insurance Co. Ltd. Vs RAM KUMAR GOYAL
National Consumer Disputes Redressal Commission · 2003 3 CPJ 488 : 2003 3 CPR 374
Tribunals and Commissions02 Jun 2003Appeal allowed
AMAR CHAND KUMAWAT Vs LIC of India
National Consumer Disputes Redressal Commission · 2004 3 CPJ 154
Tribunals and Commissions02 Jun 2003Appeal allowed
United India Insurance Co. Ltd. Vs Lala
National Consumer Disputes Redressal Commission · 2003 3 CLT 700 : 2003 4 CPJ 190
Tribunals and Commissions02 Jun 2003Revision disposed of
PREMIER ELECTRO MECHANICALS Vs SECRETARY, M.P. RAJYA VIDHIK SEVA PRADHIKARAN-Non-applicant
National Consumer Disputes Redressal Commission · 2003 3 CPJ 248
Tribunals and Commissions02 Jun 2003Appeal dismissed
Municipal Council, Ajmer Vs Arun Sharma
National Consumer Disputes Redressal Commission · 2004 2 CPC 90 : 2004 2 CPJ 324
Tribunals and Commissions30 May 2003
M/s. Mujaddady Estates (P) Ltd. and others Vs Mohd. Ashraf and others
National Consumer Disputes Redressal Commission · 2003 2 CPC 352 : 2003 4 AWC 153 : 2003 5 ALT 1
Tribunals and Commissions30 May 2003Appeal allowed with costs
Himat Singh Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2005 1 CPJ 100
Tribunals and Commissions30 May 2003Appeal dismissed
POST MASTER, GENERAL, SECTOR 17 Vs ADALAT CHAUHAN
National Consumer Disputes Redressal Commission · 2004 1 CPC 648 : 2004 1 CPJ 498 : 2004 1 CPR 559 : 2004 2 CLT 370
Tribunals and Commissions30 May 2003Appeal dismissed
RANI Vs L.I.C.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 83
Tribunals and Commissions30 May 2003Appeal allowed
MANJIT RANIAppella Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 1 CLT 415 : 2004 2 CPJ 667
Tribunals and Commissions30 May 2003Dismissed
NATIONAL INSURANCE COMPANY Vs BHAJAN SINGH BAL
National Consumer Disputes Redressal Commission · 2004 1 CPC 568 : 2004 1 CPJ 462 : 2004 2 CLT 308
Tribunals and Commissions30 May 2003Appeal dismissed
ORIENTAL INSURANCE COMPANY Vs S. SURINDERPAL SINGH
National Consumer Disputes Redressal Commission · 2004 2 CPJ 105
Tribunals and Commissions30 May 2003Appeal dismissed
POST MASTER, GENERAL POST OFFICE Vs MOHD. NAIM
National Consumer Disputes Redressal Commission · 2004 1 CPJ 249
Tribunals and Commissions30 May 2003Appeal allowed
New India Assurance Co. Ltd. Vs Sher Singh
National Consumer Disputes Redressal Commission · 2003 3 CPJ 319
Tribunals and Commissions30 May 2003Appeal dismissed
National Insurance Co. Ltd. Vs MADHVA NAND
National Consumer Disputes Redressal Commission · 2003 3 CPJ 451
Tribunals and Commissions30 May 2003Appeal allowed
National Insurance Co. Ltd. Vs HARJIT KUMAR DABAR
National Consumer Disputes Redressal Commission · 2003 3 CPJ 701
Tribunals and Commissions29 May 2003Appeal dismissed
PATEL CONSTRUCTIONS CO. Vs MOHAMMED AMJADULLAH
National Consumer Disputes Redressal Commission · 2003 0 CTJ 759 : 2003 2 CPC 389 : 2003 2 CPC 559 : 2003 2 CPR 64 : 2003 3 CLT 110 : 2003 3 CPJ 29 : 2004 1 CLT 522
Tribunals and Commissions29 May 2003Appeal allowed
GOVIND RAM MITTAL Vs Mahanagar Telephone Nigam Ltd.
National Consumer Disputes Redressal Commission · 2005 3 CPJ 439