Tribunals and Commissions28 May 2003Appeal dismissed
Kanhaiya Singh Vs SECRETARY/ADMINISTRATIVE OFFICER VIVEKANAND POLYCLINIC
National Consumer Disputes Redressal Commission · 2003 3 CPJ 263 : 2004 1 CLT 343
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 898 of 1,389
Tribunals and Commissions28 May 2003Appeal dismissed
New India Assurance Co. Ltd. Vs Paramjit Singh
National Consumer Disputes Redressal Commission · 2004 1 CLT 392 : 2004 3 CPJ 308
Tribunals and Commissions28 May 2003Revision dismissed
Punjab and Sind Bank Vs SHAKTI SALES CORPORATION
National Consumer Disputes Redressal Commission · 2004 1 CPC 571 : 2004 2 CPJ 32
Tribunals and Commissions28 May 2003Appeal dismissed
ORIENTAL INSURANCE COMPANY Vs Vijay Kumar Gupta
National Consumer Disputes Redressal Commission · 2003 3 CPJ 426 : 2003 3 CPR 464
Tribunals and Commissions28 May 2003Revisions dismissed
D.C.M. FINANCIAL SERVICES LTD Vs VIRENDER KUMAR PUTHIA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 508 : 2003 3 CPR 328
Tribunals and Commissions28 May 2003Appeal dismissed
TRILOK ENGINEERING AND BUILDERS PVT. LTD. Vs JITENDRA KUMAR GARG
National Consumer Disputes Redressal Commission · 2003 3 CPJ 517
Tribunals and Commissions27 May 2003Dismissed
TRANSASIA BIO-MEDICALS LTD Vs Ashok Kumar Singhal
National Consumer Disputes Redressal Commission · 2007 4 CPJ 92
Tribunals and Commissions27 May 2003Appeal allowed
GENERAL MANAGER, DOORSANCHAR Vs STUDY CIRCLE SOCIETY
National Consumer Disputes Redressal Commission · 2003 3 CPJ 283 : 2004 1 CLT 542
Tribunals and Commissions27 May 2003Appeals disposed of
EKTA BUILDERS Vs Ram Autar
National Consumer Disputes Redressal Commission · 2003 3 CPJ 315
Tribunals and Commissions27 May 2003Appeal allowed
LIC OF INDIA Vs HUNDI BAI
National Consumer Disputes Redressal Commission · 2004 2 CPC 92 : 2004 2 CPJ 344
Tribunals and Commissions26 May 2003Revision Petition dismissed
CHELARAM ALUMAL PIDWANI Vs SURESH PAROMANAND SAVALANI (CHINCHRIA)
National Consumer Disputes Redressal Commission · 2003 2 CPC 348 : 2003 2 CPR 67 : 2003 3 CLT 101 : 2003 3 CPJ 69
Tribunals and Commissions26 May 2003Appeal allowed
DELHI-UP-MP TRANSPORT CO. Vs NEMICHAND BHATRI
National Consumer Disputes Redressal Commission · 2003 3 CPJ 107
Tribunals and Commissions26 May 2003Complaint dismissed
HARJEET KAUR Vs SANTOKBA DURLABHJI MEMORIAL TRUST
National Consumer Disputes Redressal Commission · 2003 4 CPJ 234
Tribunals and Commissions26 May 2003
AIR INDIA Vs KISHORE
National Consumer Disputes Redressal Commission · 2003 0 ACJ 524 : 2003 0 NCDRC 37 : 2003 2 CPC 350 : 2003 2 CPR 69 : 2003 3 CLT 142 : 2003 3 CPJ 40
Tribunals and Commissions24 May 2003Appeal dismissed
New India Assurance Co. Ltd. Vs H.J.S.BHATIA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 212 : 2004 1 CLT 489
Tribunals and Commissions23 May 2003Revision Petition dismissed
CHARIT KUMAR Vs ADMINISTRATOR, SARPANCH OF VILLAGE PANCHAYAT RAMBAS
National Consumer Disputes Redressal Commission · 2003 2 CPC 342 : 2003 2 CPR 58 : 2003 3 CLT 109 : 2003 3 CPJ 10
Tribunals and Commissions23 May 2003Complaint dismissed with cost
RAJAN GUPTA Vs CITI BANK
National Consumer Disputes Redressal Commission · 2003 0 CTJ 890 : 2003 2 CPC 601 : 2003 3 CPJ 58
Tribunals and Commissions23 May 2003Appeal dismissed
National Insurance Company Ltd. Vs Gurdip Singh
National Consumer Disputes Redressal Commission · 2004 1 CPC 254 : 2004 1 CPJ 611
Tribunals and Commissions23 May 2003Revision Petition dismissed
Ramesh Chand Verma Vs CHAIRMAN, DISTRICT FORUM, DHOLPUR
National Consumer Disputes Redressal Commission · 2003 3 CPR 52 : 2004 1 CLT 368 : 2004 2 CLT 451 : 2004 2 CPJ 14
Tribunals and Commissions23 May 2003Appeal dismissed
National Insurance Co. Ltd. Vs VED PRAKASH SHAH
National Consumer Disputes Redressal Commission · 2003 3 CPJ 55 : 2004 1 CPR 256