Tribunals and Commissions13 May 2003Appeal allowed
ROHIT BANSAL Vs GOLDEN FORESTS (INDIA) LIMITED
National Consumer Disputes Redressal Commission · 2003 3 CPJ 59 : 2003 3 CPR 368 : 2004 1 CPC 80
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 901 of 1,389
Tribunals and Commissions12 May 2003Writ Petition allowed
URMILA DEVI Vs DIVISIONAL MANAGER, LIC OF INDIA
National Consumer Disputes Redressal Commission · 2004 3 CPJ 600
Tribunals and Commissions12 May 2003Appeal dismissed
ABC PERIPHERALS Vs Vinod Kumar Gupta
National Consumer Disputes Redressal Commission · 2004 2 CPJ 763
Tribunals and Commissions12 May 2003Appeal dismissed
EKTA UPPAL Vs ASIAN LACTO INDUSTRIES LIMITED
National Consumer Disputes Redressal Commission · 2004 1 CPC 604 : 2004 1 CPJ 432 : 2004 1 CPR 498
Tribunals and Commissions12 May 2003Appeal dismissed
Pran Nath Bhatia Vs EVERGROWTH TELECOM LTD.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 351
Tribunals and Commissions09 May 2003Appeal dismissed
RAJ KAUR Vs HARWINDER SINGH
National Consumer Disputes Redressal Commission · 2004 1 CPC 581 : 2004 1 CPJ 517
Tribunals and Commissions09 May 2003Appeal partly allowed
Union of India Vs RASIKLAL D. BATHIYA
National Consumer Disputes Redressal Commission · 2003 4 CPJ 685
Tribunals and Commissions08 May 2003Ordered accordingly
T.V.SUNDERASON Vs Sterling Holiday Resorts (India) Ltd.
National Consumer Disputes Redressal Commission · 2003 2 CPC 549 : 2003 3 CPJ 154 : 2004 1 CLT 325
Tribunals and Commissions08 May 2003Complaint dismissed
MALEE HORTICULTURE PVT. LTD. Vs CHAIRMAN, M.S.E.B.
National Consumer Disputes Redressal Commission · 2003 2 CPC 592 : 2003 3 CPJ 81
Tribunals and Commissions08 May 2003Appeal dismissed
NATIONAL INSURANCE COMPANY LIMITED Vs ROOP DAS
National Consumer Disputes Redressal Commission · 2004 1 CPC 573 : 2004 2 CPJ 233
Tribunals and Commissions08 May 2003Appeal dismissed
JAGTAR SINGH Vs KIRPAL SINGH
National Consumer Disputes Redressal Commission · 2004 1 CPC 565 : 2004 2 CPJ 425
Tribunals and Commissions07 May 2003Appeal dismissed
BRANCH MANAGER, PUNJAB And SIND BANK Vs SUSHEEL KUMAR BANSAL
National Consumer Disputes Redressal Commission · 2003 3 CPJ 133
Tribunals and Commissions07 May 2003Revision allowed
SOHAN LAL Vs MUNICIPAL COUNCIL, MANDI GOBINDGARH
National Consumer Disputes Redressal Commission · 2004 1 CPC 572 : 2004 1 CPJ 620
Tribunals and Commissions07 May 2003Appeal allowed
BALWINDER SINGH, J.E., P.S.E.B. Vs OM PARKASH KANDHARI
National Consumer Disputes Redressal Commission · 2004 1 CPC 556 : 2004 2 CPJ 186
Tribunals and Commissions07 May 2003Appeal partly allowed
TRAVEL CIRCUIT Vs Mahanagar Telephone Nigam Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CPC 164 : 2005 1 CPJ 2
Tribunals and Commissions07 May 2003Appeal dismissed
Rajasthan Housing Board Vs MUKESH KUMAR MATHUR
National Consumer Disputes Redressal Commission · 2003 3 CLT 639 : 2003 4 CPJ 475
Tribunals and Commissions06 May 2003Revision Petition dismissed
Life Insurance Corporation of India Vs ANUPAMA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 85
Tribunals and Commissions06 May 2003Appeal partly allowed
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY Vs RAHUL RANJAN KHAD AND CEMENT STORE
National Consumer Disputes Redressal Commission · 2003 4 CPJ 378
Tribunals and Commissions06 May 2003Appeal dismissed
Janak Dulari Vs Delhi Vidyut Board
National Consumer Disputes Redressal Commission · 2005 3 CPJ 415
Tribunals and Commissions06 May 2003Appeal dismissed
KIROLA GRAMIN VIKAS SAMITI Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 565 : 2003 3 CPR 164