Tribunals and Commissions08 Mar 2010R.P. allowed
New India Assurance Company Ltd Vs Anusuyamma
National Consumer Disputes Redressal Commission · 2010 2 CPJ 110
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 631 of 1,389
Tribunals and Commissions08 Mar 2010R.P. disposed of
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Raj Pathak
National Consumer Disputes Redressal Commission · 2010 2 CPJ 113
Tribunals and Commissions08 Mar 2010R.P. dismissed.
Jain Invest And Lease Finance Private Limited Vs Oriental Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2010 2 CPJ 115
Tribunals and Commissions08 Mar 2010Revision Petition dismissed.
HUDA Vs NARINDER SINGH
National Consumer Disputes Redressal Commission · 2010 3 CPJ 135
Tribunals and Commissions08 Mar 2010
Syngenta India Ltd Vs Velaga Narasimha Rao
National Consumer Disputes Redressal Commission · 2010 4 CPJ 119
Tribunals and Commissions05 Mar 2010R.P. partly allowed.
Jagmohan Lal Mohan Vs ICICI Home Finance Company Limited
National Consumer Disputes Redressal Commission · 2010 2 CPJ 189
Tribunals and Commissions05 Mar 2010R.P. dismissed.
A Prakash Vs Udaya Sree Chit Fund Company Nizamabad
National Consumer Disputes Redressal Commission · 2010 2 CPJ 191
Tribunals and Commissions04 Mar 2010R.P. dismissed
R D Goel And Co Pvt Ltd Vs Nitco Roadways Pvt Ltd
National Consumer Disputes Redressal Commission · 2010 0 CTJ 652 : 2010 2 CPJ 106
Tribunals and Commissions03 Mar 2010Revision Petition allowed.
Gurgaon Gramin Bank Vs Om Parkash
National Consumer Disputes Redressal Commission · 2010 4 CPJ 385
Tribunals and Commissions02 Mar 2010R.P. dismissed
Karnail Singh Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2010 2 CPJ 104 : 2010 2 CPR 85
Tribunals and Commissions01 Mar 2010R.P. allowed
New India Assurance Company Ltd Vs Chandrakant Bhujangrao Jogdand
National Consumer Disputes Redressal Commission · 2010 2 CPJ 170
Tribunals and Commissions26 Feb 2010R. Ps. allowed
Vyavasaya Seva Sahakari Bank Ltd Vs Sannadyamanagouda
National Consumer Disputes Redressal Commission · 2010 1 CPR 83 : 2010 2 CPJ 53
Tribunals and Commissions26 Feb 2010Appeal partly allowed
Ajay Gautam Vs Amritsar Eye Clinic And 6/6 Lasik Laser Centre
National Consumer Disputes Redressal Commission · 2010 1 CPR 22 : 2010 2 CPJ 225
Tribunals and Commissions26 Feb 2010R.P. allowed.
Tata Aig General Insurance Company Ltd Vs Gulzari Singh
National Consumer Disputes Redressal Commission · 2010 1 LawHerald(NCDRC) 474 : 2010 2 CPJ 272 : 2010 2 CPR 152
Tribunals and Commissions25 Feb 2010R.P. allowed
Life Insurance Corporation of India Vs Khazan Singh
National Consumer Disputes Redressal Commission · 2010 1 CPR 385 : 2010 2 CPJ 30
Tribunals and Commissions25 Feb 2010Appeal allowed
NATIONAL INSURANCE COMPANY LIMITED Vs Srinivasa Cotton Traders
National Consumer Disputes Redressal Commission · 2010 2 CPJ 164
Tribunals and Commissions25 Feb 2010R.P. dismissed
Jasbir Singh Vs Inder Tractors
National Consumer Disputes Redressal Commission · 2010 1 CPR 375 : 2010 2 CPJ 169
Tribunals and Commissions17 Feb 2010R.P. dismissed.
HUDA Vs Uday Raj Singh
National Consumer Disputes Redressal Commission · 2010 2 CPJ 34
Tribunals and Commissions17 Feb 2010Appeals dismissed
J W F Exports Vs New Globe Air Services Limited
National Consumer Disputes Redressal Commission · 2010 1 CPR 147 : 2010 2 CPJ 99
Tribunals and Commissions17 Feb 2010
HUDA Vs Sanjeev Aggarwal
National Consumer Disputes Redressal Commission · 2010 3 CPJ 226