Tribunals and Commissions17 Feb 2010
Yoginiben N Patel Vs Dakshaben
National Consumer Disputes Redressal Commission · 2010 4 CPJ 91
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 632 of 1,389
Tribunals and Commissions11 Feb 2010Appeal dismissed.
Parameswari Vs V S T Service Station
National Consumer Disputes Redressal Commission · 2010 1 CPR 365 : 2010 2 CPJ 45
Tribunals and Commissions11 Feb 2010Appeal dismissed in limine.
Chandan Nag Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2011 2 CPJ 90
Tribunals and Commissions10 Feb 2010Appeal partly allowed
Wipro Limited Vs Toppers Multimedia (P) Limited
National Consumer Disputes Redressal Commission · 2010 1 CPR 360 : 2010 2 CPJ 39
Tribunals and Commissions10 Feb 2010Complaint partly allowed
Suraj Tiles Pvt Ltd Vs Grain Processing Industries (India) Pvt Ltd
National Consumer Disputes Redressal Commission · 2010 1 CPR 389 : 2010 2 CPJ 157
Tribunals and Commissions10 Feb 2010Complaint dismissed.
Krishna Laser And Cosmetic Pvt Ltd Vs Lumenis India Pvt Ltd
National Consumer Disputes Redressal Commission · 2011 2 CPJ 133
Tribunals and Commissions09 Feb 2010Complaint partly allowed.
Navajyoti Tobacco Enterprises (P) Ltd Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2010 1 CPR 377 : 2010 2 CPJ 22
Tribunals and Commissions09 Feb 2010Ordered accordingly
Pawan Hans Helicopter Limited Vs Pasang Dorji Sona
National Consumer Disputes Redressal Commission · 2010 1 CPR 352 : 2010 2 CPJ 37
Tribunals and Commissions09 Feb 2010Complaint dismissed.
PANKAJ SHARMA Vs C M Bhagat
National Consumer Disputes Redressal Commission · 2010 2 CPJ 270 : 2010 2 CPR 127
Tribunals and Commissions04 Feb 2010R.P. disposed of
Subhash Chand Agarwal Vs Avl India Pvt Ltd
National Consumer Disputes Redressal Commission · 2010 2 CPJ 117
Tribunals and Commissions03 Feb 2010
Gulshan Kumar Mendiratta Vs Union of India
National Consumer Disputes Redressal Commission · 2011 1 CPJ 268
Tribunals and Commissions02 Feb 2010Appeal dismissed.
New India Assurance Company Ltd Vs Sushil Sharma
National Consumer Disputes Redressal Commission · 2010 1 CPJ 250
Tribunals and Commissions02 Feb 2010Appeal dismissed.
Uttar Pradesh Airways Limited/S.G.S. Airways And Anr Vs Hindalco Industries Ltd
National Consumer Disputes Redressal Commission · 2010 1 CPJ 248
Tribunals and Commissions02 Feb 2010
West Bengal Electricity Board Vs Manoranjan Halder
National Consumer Disputes Redressal Commission · 2010 1 CPJ 269
Tribunals and Commissions02 Feb 2010
Ranabir Bhowmick Vs Ahmed Nawaz
National Consumer Disputes Redressal Commission · 2010 1 CPJ 271
Tribunals and Commissions02 Feb 2010R.P. dismissed.
Niraj Awasthi Vs Jagdish Bharti
National Consumer Disputes Redressal Commission · 2010 2 CPJ 258 : 2010 2 CPR 128
Tribunals and Commissions02 Feb 2010
Chhattisgarh Rajya Awas Sangh Ltd Vs Bhaskar Vasant Naolekar
National Consumer Disputes Redressal Commission · 2010 3 CPJ 133
Tribunals and Commissions01 Feb 2010
United India Insurance Company Ltd Vs Jayen C Shah
National Consumer Disputes Redressal Commission · 2011 1 CPJ 282
Tribunals and Commissions29 Jan 2010
Cesc Ltd Vs Bidashi Das
National Consumer Disputes Redressal Commission · 2010 1 CPJ 278
Tribunals and Commissions29 Jan 2010Ordered accordingly.
MOHAN LAL Vs Uhbvn
National Consumer Disputes Redressal Commission · 2010 1 CPR 368 : 2010 2 CPJ 44