Tribunals and Commissions29 Mar 2010R.P. dismissed
Ch Nagender Vs Aphb
National Consumer Disputes Redressal Commission · 2010 2 CPJ 193
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 630 of 1,389
Tribunals and Commissions25 Mar 2010Appeal is dismissed
Subaica International Vs Export Credit Guarantee Corporation of India Ltd.
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 15 : 2010 2 CPJ 202
Tribunals and Commissions25 Mar 2010Appeal dismissed
Nayana Emporium Pvt. Ltd. Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 14 : 2010 2 CPJ 199
Tribunals and Commissions23 Mar 2010
HUDA Vs JOGINDER SINGH
National Consumer Disputes Redressal Commission · 2010 3 CPJ 211
Tribunals and Commissions22 Mar 2010Petition disposed of
Director Advent Computer Services Ltd. Vs V.R. Kannan
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 17
Tribunals and Commissions22 Mar 2010
Rajwant Singh S/o Bachitter Singh Vs V. Kanthaiah S/o Muchaiah
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 16 : 2010 3 CPJ 266
Tribunals and Commissions22 Mar 2010Petition is disposed of
Union of India Represented by Post Master Vs DEVENDRA KUMAR
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 18 : 2010 2 CPJ 205
Tribunals and Commissions22 Mar 2010R.P. disposed of.
Advent Computer Services Ltd Vs V R Kannan
National Consumer Disputes Redressal Commission · 2010 2 CPJ 195
Tribunals and Commissions19 Mar 2010Appeal is thus allowed
Lufthansa German Airlines Vs Indian National Science Academy Bahadur Shah Zafar Marg
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 19
Tribunals and Commissions18 Mar 2010
HUDA Vs Devender Goswami
National Consumer Disputes Redressal Commission · 2010 3 CPJ 206
Tribunals and Commissions18 Mar 2010
HUDA Vs Onkar Singh
National Consumer Disputes Redressal Commission · 2010 3 CPJ 389
Tribunals and Commissions17 Mar 2010Complaint dismissed
Chatak Cold Storage Vs National Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2010 2 CPJ 177
Tribunals and Commissions17 Mar 2010R.P. dismissed.
Simran Cooperative Housing Society Ltd Vs Nagesh Sidramappa Upase
National Consumer Disputes Redressal Commission · 2010 2 CPJ 185
Tribunals and Commissions12 Mar 2010R.Ps. disposed of.
State Bank of India Vs Rajiv Dhawan
National Consumer Disputes Redressal Commission · 2010 2 CPJ 186
Tribunals and Commissions12 Mar 2010
Life Insurance Corporation of India Vs Gita Sharma
National Consumer Disputes Redressal Commission · 2010 2 CPJ 231 : 2010 2 CPR 119
Tribunals and Commissions11 Mar 2010R.P. dismissed.
Surendra Kumar Agarwal Vs Telco Finance Limited
National Consumer Disputes Redressal Commission · 2010 2 CPJ 163 : 2010 2 CPR 140
Tribunals and Commissions11 Mar 2010R.P. dismissed
Seeta Bai Sinha Vs Oriental Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2010 2 CPJ 181 : 2010 2 CPR 138
Tribunals and Commissions11 Mar 2010Revision dismissed.
Jai Parkash Goyal Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2010 2 CPJ 183
Tribunals and Commissions10 Mar 2010R.P. dismissed
HUDA Vs RAJ KUMAR
National Consumer Disputes Redressal Commission · 2010 2 CPJ 246
Tribunals and Commissions10 Mar 2010R.P. dismissed.
HUDA Vs Naresh Kumar Goyal
National Consumer Disputes Redressal Commission · 2010 2 CPJ 266