Tribunals and Commissions07 Apr 2010Revision Petition allowed
VEER SINGH Vs Krishna Sharma
National Consumer Disputes Redressal Commission · 2010 2 CPJ 244
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 629 of 1,389
Tribunals and Commissions07 Apr 2010R.P. dismissed.
Lovely International Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2010 2 CPJ 263
Tribunals and Commissions07 Apr 2010
HUDA Vs NIRMALA DEVI
National Consumer Disputes Redressal Commission · 2010 3 CPJ 200
Tribunals and Commissions07 Apr 2010
HUDA Vs Vijay Singh
National Consumer Disputes Redressal Commission · 2010 3 CPJ 199
Tribunals and Commissions07 Apr 2010
Dhbvnl Vs Vidhya Devi
National Consumer Disputes Redressal Commission · 2010 3 CPJ 198
Tribunals and Commissions07 Apr 2010Revision Petition allowed.
B S E S Yamuna Power Limited Vs Retired And Retiring Government Employees Cooperative Group Housing Society
National Consumer Disputes Redressal Commission · 2010 4 CPJ 372
Tribunals and Commissions06 Apr 2010R.P. dismissed.
HUDA Vs Tulsi Sharma
National Consumer Disputes Redressal Commission · 2010 2 CPJ 221
Tribunals and Commissions06 Apr 2010R.P. dismissed.
HUDA Vs RAJ KUMAR
National Consumer Disputes Redressal Commission · 2010 2 CPJ 224
Tribunals and Commissions06 Apr 2010
HUDA Vs Santosh Kumari
National Consumer Disputes Redressal Commission · 2010 3 CPJ 204
Tribunals and Commissions05 Apr 2010
Kokilaben Narendrabhai Patel Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2010 4 CPJ 86
Tribunals and Commissions01 Apr 2010Petition is dismissed
SATYA NARAYAN SHARMA Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 7 : 2010 2 CPJ 280
Tribunals and Commissions01 Apr 2010
New India Assurance Co. Ltd. Vs C.R. Verma
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 5 : 2010 3 CPJ 108
Tribunals and Commissions01 Apr 2010Petition is dismissed
National Insurance Company Ltd. Vs Babulal Lodhi
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 6 : 2010 3 CPJ 120
Tribunals and Commissions01 Apr 2010Petitions are dismissed
Mohindra And Co. Vs Rajendras (India) Ltd.
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 3 : 2010 3 CPJ 118
Tribunals and Commissions01 Apr 2010Petition is dismissed
Royal Jordanian Airlines Vs Nanak Singh
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 4 : 2010 3 CPJ 175
Tribunals and Commissions01 Apr 2010
Arun Kashinath Pingale Vs Madhukar Sonanis
National Consumer Disputes Redressal Commission · 2010 4 CPJ 30
Tribunals and Commissions01 Apr 2010
Chaitanya Mahila Kalashala Vs Katta Prabhakar
National Consumer Disputes Redressal Commission · 2010 4 CPJ 109
Tribunals and Commissions31 Mar 2010Petition is dismissed
Pratima Sarkar Vs Central Bank of India Naxal Bari Branch PO And PS Naxal Bari District Darjeeling
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 9
Tribunals and Commissions29 Mar 2010Revision is dismissed
Ch. Nagender Vs Executive Engineer (Central Division) APHB II Floor, Gaganvihar, Hyderabad
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 10
Tribunals and Commissions29 Mar 2010
Chemisol Adhesive Pvt. Ltd. Vs Dhanaji Shankar Dalvi Madhu Patil Chawl
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 11 : 2010 2 CPJ 197