Tribunals and Commissions16 Apr 2010Revision Petition dismissed
Kamal Auto Hyundal Vs Pawan Chand
National Consumer Disputes Redressal Commission · 2010 3 CPJ 99
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 628 of 1,389
Tribunals and Commissions16 Apr 2010Revision Petition allowed.
Superintendent Of Post Offices East Division Vadodara Vs Helpline Grahak Mandal
National Consumer Disputes Redressal Commission · 2010 3 CPJ 103 : 2010 3 CPR 34
Tribunals and Commissions16 Apr 2010
HARYANA URBAN DEVELOPMENT AUTHORITY Vs KRISHNA DEVI
National Consumer Disputes Redressal Commission · 2010 3 CPJ 262
Tribunals and Commissions16 Apr 2010
V I G Traders Vs National Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2010 4 CPJ 29
Tribunals and Commissions15 Apr 2010Petition is allowed
Oriental Insurance Company Limited City Branch Vs Pragathi Constructions
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 20 : 2010 3 CPJ 100
Tribunals and Commissions15 Apr 2010Petition is allowed
A.B. Motors Private Ltd. Vs Admiral Impex Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 12 : 2010 2 CPJ 317
Tribunals and Commissions15 Apr 2010R.P. dismissed
NEW INDIA ASSURANCE COMPANY LIMTED Vs Annumahanthi Veera Swamy Patnaik
National Consumer Disputes Redressal Commission · 2010 0 CTJ 630 : 2010 2 CPJ 247
Tribunals and Commissions15 Apr 2010R.P. allowed.
MRF LIMITED Vs Bhalchandra Jamnadas Patel
National Consumer Disputes Redressal Commission · 2010 2 CPJ 250
Tribunals and Commissions15 Apr 2010
NATIONAL INSURANCE COMPANY LTD Vs Sansar Chand
National Consumer Disputes Redressal Commission · 2010 0 CTJ 915 : 2010 3 CPJ 256 : 2010 3 CPR 36
Tribunals and Commissions15 Apr 2010
United Insurance Company Ltd Vs B Ugandar
National Consumer Disputes Redressal Commission · 2010 0 CTJ 917 : 2010 3 CPJ 253
Tribunals and Commissions15 Apr 2010
V K Garg Vs Master Anas
National Consumer Disputes Redressal Commission · 2010 0 CTJ 1041 : 2010 3 CPJ 327 : 2010 3 CPR 28
Tribunals and Commissions13 Apr 2010
Vimal Sardana Vs Oriental Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2010 4 CPJ 141
Tribunals and Commissions12 Apr 2010Appeal is allowed
JOHNSON THOMAS Vs Bishop Vayalil Medical Centre represented by its Administrator
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 24 : 2010 3 CPJ 164
Tribunals and Commissions12 Apr 2010Petition is dismissed
Navalmal Dhanraj Goyal Vs Chief Officer, Zonal Office, Bank of India, Employment Chowk, Solapur
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 23
Tribunals and Commissions12 Apr 2010Petition is allowed
New India Assurance Co. Ltd. Vs Vishwanath Manglunia
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 22
Tribunals and Commissions12 Apr 2010
NATIONAL INSURANCE COMPANY LTD Vs SKS Limited
National Consumer Disputes Redressal Commission · 2010 3 CPJ 258
Tribunals and Commissions09 Apr 2010
Life Insurance Corporation of India Insurance Building, Bima Marg Mumbai Vs Hira Devi
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 25
Tribunals and Commissions08 Apr 2010Petition is dismissed
Haryana Urban Development Authority,Through Its Chief Administrator Vs Satish Chander Sharma Accounts Officer
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 26 : 2010 2 CPJ 19
Tribunals and Commissions08 Apr 2010
S L Chander Shekhar Vs M P Gupta
National Consumer Disputes Redressal Commission · 2011 1 CPJ 53
Tribunals and Commissions08 Apr 2010R.P. dismissed.
HUDA Vs Dilbagh Singh
National Consumer Disputes Redressal Commission · 2010 2 CPJ 223