Tribunals and Commissions29 Apr 2010
MADHU JAIN Vs Chairman, State Bank of India
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 34
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 626 of 1,389
Tribunals and Commissions28 Apr 2010Appeal stands disposed of
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs Ayesha Begum
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 36 : 2010 4 CPJ 112
Tribunals and Commissions28 Apr 2010Appeal is partly allowed
Peter Anand Kumar Ekka Vs Chief Medical Officer, Ispat Hospital, Shyamali
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 35
Tribunals and Commissions28 Apr 2010R.Ps. dismissed.
Ornest Export International Company Vs ASHOK KUMAR GUPTA
National Consumer Disputes Redressal Commission · 2010 2 CPJ 241
Tribunals and Commissions28 Apr 2010R.P. dismissed.
MAGMA FINCORP LIMITED Vs Pandit Ishwar Dev Thakur
National Consumer Disputes Redressal Commission · 2010 2 CPJ 264
Tribunals and Commissions28 Apr 2010
HUDA Vs RANDHIR SINGH
National Consumer Disputes Redressal Commission · 2010 3 CPJ 202 : 2013 4 CPJ 13
Tribunals and Commissions27 Apr 2010Revision petition is disposed of
Orissa State Housing Board Through Secretary Sachivalaya Marg Bhubaneswar Orissa Vs Singuru Jayalaxmi
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 42 : 2010 3 CPJ 54
Tribunals and Commissions27 Apr 2010Revision is accordingly dismissed
Punjab and Sind Bank Office at Transport Nagar Kanpur Vs Surinder Singh Bhatia
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 37 : 2010 2 CPJ 283
Tribunals and Commissions27 Apr 2010Revision petition is allowed
ORIENTAL INSURANCE Company Limited Vs M.D.Srinivasa
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 41 : 2010 3 CPJ 78
Tribunals and Commissions27 Apr 2010Revision petition is dismissed
RAM KISHAN Vs State of Haryana Through Executive Engineer Rai Division
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 40 : 2010 2 CPJ 282
Tribunals and Commissions27 Apr 2010Appeal partly allowed
Kethiri Sai Reddy Vs Apollo Hospitals Jubilee Hills Represented by its Managing Director
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 39 : 2010 3 CPJ 65
Tribunals and Commissions27 Apr 2010Complaint dismissed.
Master M.A. Gadaffi Vs Mercedes Benz India Ltd
National Consumer Disputes Redressal Commission · 2010 3 CPJ 87
Tribunals and Commissions27 Apr 2010
H U D A Vs DARSHAN SINGH
National Consumer Disputes Redressal Commission · 2010 3 CPJ 189
Tribunals and Commissions27 Apr 2010
HUDA Vs SAROJ GUPTA
National Consumer Disputes Redressal Commission · 2010 3 CPJ 208
Tribunals and Commissions27 Apr 2010
HUDA Vs TRILOK CHAND
National Consumer Disputes Redressal Commission · 2010 3 CPJ 207
Tribunals and Commissions27 Apr 2010
HUDA Vs Krishana Devi
National Consumer Disputes Redressal Commission · 2010 3 CPJ 213
Tribunals and Commissions27 Apr 2010
HUDA Vs Manoranjan Kumar Dube
National Consumer Disputes Redressal Commission · 2010 3 CPJ 210
Tribunals and Commissions26 Apr 2010Appeal fails and is dismissed
Ravjibhai Jethabhai Patel Partner Parul Rice And Pulse Mills Vs UNITED INDIA INSURANCE COMPANY Limited
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 44 : 2010 2 CPJ 255
Tribunals and Commissions26 Apr 2010Appeal is partly allowed
Rinac India Ltd. Vs Karnataka Regional Engineering College Society Suratkal
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 43 : 2010 3 CPJ 57
Tribunals and Commissions26 Apr 2010
Rakesh Jhunjhunwala Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 2010 3 CPJ 274