Tribunals and Commissions25 May 2010
Kanhaiyalal Dubey Vs Sanjay Jain
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 115 : 2010 3 CPJ 217
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 624 of 1,389
Tribunals and Commissions25 May 2010
HSBC Limited Vs Sridhar Gajula , Manjeet Kaur Gajula , Omaxe Limited , ICICI Home Finance Company Limited
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 93 : 2010 3 CPJ 8
Tribunals and Commissions25 May 2010Petition is disposed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Shri Jatinder Nath Joshi
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 98
Tribunals and Commissions25 May 2010Petition is dismissed
Chitra Ojha Vs Proprietor J.M.A. Stores Limited , Managing Director Tata Motors Limited , Managing Director Tata Motors Finance Limited
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 91 : 2010 3 CPJ 220
Tribunals and Commissions25 May 2010Accordingly dismissed
Anupam Bhattacharya Vs Vodafone Essar East Limited
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 101 : 2010 3 CPJ 219
Tribunals and Commissions25 May 2010
Shashi Shekhar Vs Managing Director M.A.D.A.
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 100 : 2010 3 CPJ 3
Tribunals and Commissions25 May 2010
Bayer Crop Science Ltd. , Ram Narayan Vs BALBIR SINGH , SUNIL KUMAR , Krishan Kumar , Indraj Singh Sh. Khiyali Ram , Jai Prakash Sh. Sahab Ram , Kalwant Singh Sh. Veer Singh
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 107
Tribunals and Commissions25 May 2010Petition is accepted
SBI LIFE INSURANCE CO.LTD. Vs Y. DAYAMANI
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 106 : 2010 3 CPJ 1
Tribunals and Commissions25 May 2010Petition is dismissed
R.S.Mitra , C.Krishna Reddy , C.SAROJINI , J. Ramakanth , J. Seetha , M.H. Prakasa Rao , RAJENDRA PRASAD , R.P. Nirmal Kumar , C.V. Vasantha Kumari , A. Balachandran Vs Chief General Manager , Mother Theresa Hyderabad Cooperative Bank Ltd. ,
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 111 : 2010 3 CPJ 21
Tribunals and Commissions25 May 2010
Rajan Ramani , Rymond Lewis Vs Gluck DSouza , Vanda DSouza , D And D Constructions
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 82
Tribunals and Commissions24 May 2010Appeals are partly allowed
NVC Group Farms, Meharnagar, Pochampally Mandal, Nalgonda District , N.V. Chowdary , N.Sudha , S.Laxminarasamma , N.Bhavani , K.Swarajya Laxmi , M.Prasada Rao , M.V.Ramana Rao , V.V.Ramadevi Vs Canara Bank , United India Insurance Company Lt
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 84 : 2010 3 CPJ 26
Tribunals and Commissions21 May 2010
Mohammad Haseeb Ahmad Vs Maharashtra State Electricity Board
National Consumer Disputes Redressal Commission · 2010 0 CTJ 886 : 2010 3 CPJ 242
Tribunals and Commissions19 May 2010Revision petition is allowed
United India Insurance Co. Ltd. Vs Subhash Chandra
National Consumer Disputes Redressal Commission · 2010 0 CTJ 750 : 2010 0 NCDRC 28 : 2010 3 CPJ 5
Tribunals and Commissions19 May 2010
Sbi Life Insurance Company Ltd Vs Asha Lata Parida
National Consumer Disputes Redressal Commission · 2010 0 CTJ 753 : 2010 3 CPJ 228
Tribunals and Commissions19 May 2010
Shyam Singh Rana Vs Mahindra And Mahindra Ltd
National Consumer Disputes Redressal Commission · 2010 4 CPJ 148
Tribunals and Commissions17 May 2010Revision petition is dismissed
G.Pradeep Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 49 : 2010 2 CPJ 278
Tribunals and Commissions14 May 2010Accordingly is disposed
Rakesh Gautam Vs Sanghi Brothers Ltd. , Zonal Service Manager , Regional Service Manager
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 109
Tribunals and Commissions14 May 2010
BIKANERVALA FOODS PVT LTD Vs Anand V Khatri
National Consumer Disputes Redressal Commission · 2010 0 CTJ 761 : 2010 3 CPJ 237
Tribunals and Commissions14 May 2010
NATIONAL INSURANCE COMPANY LTD Vs Sardar Kulbir Singh
National Consumer Disputes Redressal Commission · 2010 0 CTJ 1032 : 2010 3 CPJ 276
Tribunals and Commissions13 May 2010
Commissioner Nagar Palika Nigam, Bhilai Formerly Special Area Development Authority Supela Vs Rajesh Kumar Shukla
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 55 : 2010 3 CPJ 112 : 2010 3 CPR 16