Tribunals and Commissions13 May 2010
Kwality Silk Processors Private Limited Vs Oriental Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2010 0 CTJ 891 : 2010 3 CPJ 186
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 625 of 1,389
Tribunals and Commissions11 May 2010Revision petition thus is disposed of
United India Insurance Co. Ltd. Through Regional Manager RO-II, Scope Minar Laxmi Nagar District Centre Vs Praveen Sharma
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 56 : 2010 2 CPJ 277
Tribunals and Commissions10 May 2010
HUDA Vs Anil Sehgal
National Consumer Disputes Redressal Commission · 2010 0 CTJ 898 : 2010 3 CPJ 239
Tribunals and Commissions07 May 2010Revision petition succeeds and is allowed
Sushila Automobiles Pvt. Ltd. Vs Birendra Narain Prasad Doranda Ranchi, Jharkhand
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 57 : 2010 3 CPJ 130
Tribunals and Commissions07 May 2010
V B Tyagi Vs South Central Railway
National Consumer Disputes Redressal Commission · 2010 0 CTJ 1037 : 2010 3 CPJ 241
Tribunals and Commissions06 May 2010
Gajingi Srinivasa Rao Vs Adula Laxmi Devi
National Consumer Disputes Redressal Commission · 2010 3 CPJ 268
Tribunals and Commissions06 May 2010
HUDA Vs Narender Ghai
National Consumer Disputes Redressal Commission · 2010 3 CPJ 352
Tribunals and Commissions06 May 2010
HUDA Vs M C Gupta
National Consumer Disputes Redressal Commission · 2010 3 CPJ 351
Tribunals and Commissions06 May 2010
HUDA Vs Thakur Dutt
National Consumer Disputes Redressal Commission · 2010 3 CPJ 388
Tribunals and Commissions06 May 2010
VINOD KUMAR Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2011 3 CPJ 194
Tribunals and Commissions05 May 2010Application is accordingly dismissed
Padmini K. Vs Networth Stock Broking Ltd.
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 29
Tribunals and Commissions05 May 2010Revision stands dismissed
Shashi Bhushan Sinha Vs Lucknow Development Authority Through its Secretary Pradhikarn Bhawan
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 59
Tribunals and Commissions05 May 2010
GOUTAM DAS Vs Sun Pharmaceuticals Industries Ltd., A public limited company
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 58 : 2010 2 CPJ 276 : 2010 3 UC 1690 : 2010 4 CPR 1
Tribunals and Commissions05 May 2010
United India Insurance Co. Ltd. Vs Potru Vijaya Lakshmi
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 30 : 2010 0 NCDRC 83 : 2010 3 CPJ 123 : 2010 3 CPR 8
Tribunals and Commissions04 May 2010Revision petition accordingly is disposed of
Rakesh Gautam Vs Sanghi Brothers Ltd. Bergarh Bhopal
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 32 : 2010 3 CPJ 105
Tribunals and Commissions04 May 2010
Manjappa M Mogera Vs NEW INDIA ASSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2010 0 CTJ 906 : 2010 3 CPJ 193
Tribunals and Commissions04 May 2010Complaint is partly allowed
VIDYA DEVI Vs P.N.Mohanty
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 31
Tribunals and Commissions03 May 2010
Thiruvalluvar Transport Corporation Ltd. Vs A. Marimuthu , Sevugan , M. Veerasekaran
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 63 : 2011 2 CPJ 124
Tribunals and Commissions30 Apr 2010Complaint is dismissed
United India Insurance Co. Ltd. Vs Ved Prakash
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 33 : 2010 3 CPJ 52
Tribunals and Commissions30 Apr 2010
Anita Roy Vs V K Soin
National Consumer Disputes Redressal Commission · 2010 3 CPJ 214