Tribunals and Commissions22 Apr 2010Revision petition is accordingly disposed of
P.A.Elanko Alias A.Ellangovan Vs Bhel Officers Housing Co-Operative Society Ltd.
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 45
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 627 of 1,389
Tribunals and Commissions22 Apr 2010
Vijay Bahadur Singh Solanki Vs Ankit
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 46 : 2010 3 CPJ 23
Tribunals and Commissions22 Apr 2010
Sahara India Commerical Corpn Ltd Vs P Gajendra Chary
National Consumer Disputes Redressal Commission · 2010 0 CTJ 768 : 2010 3 CPJ 190
Tribunals and Commissions21 Apr 2010Revision petition accordingly is dismissed
New India Assurance Company Ltd. Vs Mam Chand Matania
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 48 : 2010 3 CPJ 62
Tribunals and Commissions21 Apr 2010Allow the appeal
Union of India through Postal Master General U.P., Lucknow Vs Shanker Ram (since deceased and represented by legal representatives)
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 47 : 2010 4 CPJ 363
Tribunals and Commissions21 Apr 2010
SCOOTER INDIA LIMITED Vs Manjulaben Kiritbhai
National Consumer Disputes Redressal Commission · 2010 0 CTJ 1039 : 2010 3 CPJ 235
Tribunals and Commissions20 Apr 2010Complaint is partly allowed
SAWHNEY BROTHERS Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 53 : 2010 4 CPJ 308
Tribunals and Commissions20 Apr 2010
New India Assurance Company Ltd. Through its duly constituted attorney/Manager Regional Office-I Vs Pradeep Wadhwa
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 50 : 2010 3 CPJ 80
Tribunals and Commissions20 Apr 2010
Biilagi Sugar Mill Ltd. Vs Kessels Engineering Works (P) Ltd.
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 54 : 2010 2 CPJ 242
Tribunals and Commissions20 Apr 2010Revision Petition is accordingly dismissed
Kotak Mahindra Bank Through its Manager Vs Satish Kumar
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 52 : 2010 2 CPJ 267
Tribunals and Commissions20 Apr 2010Revision petition and the same is dismissed
Peerless Hospital and B.K. Roy Research Centre Vs Gopal Chandra Mukherjee
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 51 : 2010 3 CPJ 95
Tribunals and Commissions20 Apr 2010
Priyank Tanwar Vs M D University
National Consumer Disputes Redressal Commission · 2010 3 CPJ 203
Tribunals and Commissions20 Apr 2010
HUDA Vs MOHINDER KAUR
National Consumer Disputes Redressal Commission · 2010 3 CPJ 201
Tribunals and Commissions20 Apr 2010
Haryana Urban Devlopment Authority Vs Krishan Kumar
National Consumer Disputes Redressal Commission · 2010 3 CPJ 212
Tribunals and Commissions20 Apr 2010
State Bank of India Vs SURINDER JAIN
National Consumer Disputes Redressal Commission · 2010 3 CPJ 270
Tribunals and Commissions19 Apr 2010Complaint dismissed.
Rakesh Patralekh Vs Union of India
National Consumer Disputes Redressal Commission · 2010 2 CPJ 234
Tribunals and Commissions19 Apr 2010R.P. allowed
Rainbow Realtors Vs Solomon Esau David
National Consumer Disputes Redressal Commission · 2010 0 CTJ 625 : 2010 2 CPJ 265
Tribunals and Commissions19 Apr 2010Complaint dismissed.
MANPREET KAUR Vs Meerut Development Authority
National Consumer Disputes Redressal Commission · 2010 2 CPJ 269
Tribunals and Commissions19 Apr 2010Revision Petition dismissed.
Delhi Development Authoirty Vs RAJ KUMAR MEENA
National Consumer Disputes Redressal Commission · 2010 3 CPJ 115
Tribunals and Commissions16 Apr 2010Appeal is partly allowed
Delhi Development Authority Vikas Sadan, INA New Delhi Vs Uday Kulkarni
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 1 : 2010 2 CPJ 253