Tribunals and Commissions29 Jun 2010
Regional Provident Fund Commissioner Hubli Vs Mallikarjun Devendrappa Verapur
National Consumer Disputes Redressal Commission · 2010 4 CPJ 151
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 623 of 1,389
Tribunals and Commissions26 Jun 2010
Lt Col Ashok Saidha Vs Shubh Shagun Matrimonial Services
National Consumer Disputes Redressal Commission · 2010 0 CTJ 885 : 2010 3 CPJ 326
Tribunals and Commissions09 Jun 2010
ARADHNA SOFT DRINKS COMPANY Vs Sameer Bhardwaj
National Consumer Disputes Redressal Commission · 2010 3 CPJ 325
Tribunals and Commissions26 May 2010Petition is dismissed
A.R. Engineering Vs Malu Petrochemicals (Pvt.) Ltd. , Nandkishore Baheti
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 94 : 2010 3 CPJ 20
Tribunals and Commissions26 May 2010
Silverton Coop. House Building Society Ltd. Vs Union Territory, Chandigarh , AMARJIT KAUR , Union Territory, Chandigarh Through its Finance Secretary, Chandigarh Administration , Chairperson Chandigarh Housing Board , Estate Officer, U.T. Es
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 90
Tribunals and Commissions26 May 2010
Suresh Chandra Roy Vs P.B.Lall
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 110
Tribunals and Commissions26 May 2010Petition is disposed
BANK OF INDIA Vs Shri Radha Nath Singh , Deepak Agency
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 95 : 2010 3 CPJ 84
Tribunals and Commissions26 May 2010
Debendranath Nayak Vs Divisional Manager, New India Assurance Co. Ltd. , India Assurance Co. Ltd. , Deputy Manager, New India Assurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 64 : 2010 3 CPJ 319
Tribunals and Commissions26 May 2010Accordingly dismissed
AJAY KUMAR SINGH Vs B.P. Singh
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 87 : 2010 3 CPJ 37
Tribunals and Commissions26 May 2010Petition is dismissed
Nivedita Singh Vs government OF UTTAR PRADESH , Oriental Insurance Co. , Asha Bharti , Renuka Sinha , Tarkeshwar , Priyambada Rai , Beena Bharti
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 116 : 2010 3 CPJ 222
Tribunals and Commissions26 May 2010
DELHI DEVELOPMENT AUTHORITY VIKAS SADAN, I.N.A. NEW DELHI Vs MRS. SAVITA KUMAR BEDI , ANIL KUMAR BEDI
National Consumer Disputes Redressal Commission · 2010 0 CTJ 745 : 2010 0 NCDRC 99 : 2010 3 CPJ 49
Tribunals and Commissions26 May 2010
M.P.Housing Board Vs Jagdish Prasad Maheshwari
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 108 : 2010 3 CPJ 218
Tribunals and Commissions26 May 2010Petition is dismissed
Brigadier Baljit Singh Gill Vs Head Customer Support ICICI Lombard, Mumbadi , Toyota Kirloskar Motors (TKM) Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 102
Tribunals and Commissions26 May 2010
BALJIT SINGH GILL Vs Icici Lombard
National Consumer Disputes Redressal Commission · 2010 3 CPJ 216
Tribunals and Commissions26 May 2010
Ghaison Expotech, Ludhiana Vs Punjab Small Industries And Export Corpn Ltd
National Consumer Disputes Redressal Commission · 2010 3 CPJ 248
Tribunals and Commissions26 May 2010
NATIONAL INSURANCE COMPANY LTD Vs Sri Eshwara Sai Oil Mills
National Consumer Disputes Redressal Commission · 2010 3 CPJ 336
Tribunals and Commissions26 May 2010
HUDA Vs NARAIN DASS
National Consumer Disputes Redressal Commission · 2010 3 CPJ 387
Tribunals and Commissions25 May 2010Petition is dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY , Chief Administrator Vs Sheela Jain
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 104 : 2010 3 CPJ 225
Tribunals and Commissions25 May 2010Petition is, allowed
Life Insurance Corporation of India , SENIOR DIVISIONAL MANAGER Vs Shri Girraj Mehta
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 105
Tribunals and Commissions25 May 2010
Sudha Anand Vs Estate Officer , Chief Administrator PUDA , Additional Chief Administrator PUDA
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 103 : 2010 3 CPJ 11