Tribunals and Commissions27 Jul 2010
Dineshbhai Chandarana Vs LIFE INSURANCE CORPORATION
National Consumer Disputes Redressal Commission · 2010 3 CPJ 358
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 621 of 1,389
Tribunals and Commissions27 Jul 2010
Ashok Kumar Shivpuri Vs Akbarally
National Consumer Disputes Redressal Commission · 2010 4 CPJ 207
Tribunals and Commissions27 Jul 2010
I Manimegalai Vs STEEL AUTHORITY OF INDIA LTD
National Consumer Disputes Redressal Commission · 2010 4 CPJ 221
Tribunals and Commissions27 Jul 2010
Uttam Steel Limited Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2010 4 CPJ 213
Tribunals and Commissions27 Jul 2010R.P. disposed of.
Subodh B Gokhale , P.D. Khedkar Vs G T B L Sr Executives Provident Fund Trust , G.T.B.L., Sr. Executives, Provident Fund Trust
National Consumer Disputes Redressal Commission · 2010 4 CPJ 233
Tribunals and Commissions23 Jul 2010Petition is dismissed
Kehar Singh Vs Administrator Haryana Urban Development Authority , Estate Officer Haryana Urban Development Authority
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 80
Tribunals and Commissions23 Jul 2010R.P. dismissed.
Krishna Kanhaiya Gontiya Vs Tata Engineering And Locomotive Company Ltd
National Consumer Disputes Redressal Commission · 2010 4 CPJ 229
Tribunals and Commissions23 Jul 2010R.P. disposed of.
M2k Infrastructure Pvt Ltd Vs Ashu Vasudev
National Consumer Disputes Redressal Commission · 2010 4 CPJ 231
Tribunals and Commissions22 Jul 2010
R.V. Fathima Mohammed Rasheed Manzil Vs NEW INDIA ASSURANCE COMPANY , Divisional Manager , Secretary
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 79 : 2010 3 CPJ 361
Tribunals and Commissions22 Jul 2010Revision Petition allowed.
Hsdc Vs Kaptan Singh
National Consumer Disputes Redressal Commission · 2010 4 CPJ 301
Tribunals and Commissions21 Jul 2010
NATIONAL INSURANCE COMPANY LIMITED Vs M R N Spinner (P) Ltd
National Consumer Disputes Redressal Commission · 2010 4 CPJ 81
Tribunals and Commissions20 Jul 2010
Sohan Lal Bance Vs Citybank N A
National Consumer Disputes Redressal Commission · 2010 3 CPJ 412
Tribunals and Commissions20 Jul 2010Revision dismissed.
HUDA Vs Desh Rattan Dutta
National Consumer Disputes Redressal Commission · 2010 4 CPJ 300
Tribunals and Commissions19 Jul 2010Appeal stands disposed
General Manager, Northern Railway, Baroda House, New Delhi , Secretary, Ministry of Railway, Rail Bhawan, New Delhi , General Manager, Eastern Railway , General Manager Vs GENERAL MANAGER , Dau Dayal Chaturvedi
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 78
Tribunals and Commissions19 Jul 2010
Sadhu Ram Mittal Vs UNITED INDIA INSURANCE COMPANY Limited , Senior Divisional Manager United India Insurance Company Limited
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 75 : 2010 3 CPJ 368
Tribunals and Commissions19 Jul 2010
MAGMA FINCORP LIMITED Vs ASHOK KUMAR GUPTA
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 74 : 2010 3 CPJ 384
Tribunals and Commissions19 Jul 2010Appeal is allowed
Deepak K. Raman Vs NEW INDIA ASSURANCE CO. LTD. , Maruti Udyog Ltd. , Sah And Sanghi Auto Agencies Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2010 0 CTJ 1009 : 2010 0 NCDRC 77 : 2010 3 CPJ 381 : 2010 3 CPR 72
Tribunals and Commissions19 Jul 2010
SURESH KUMAR Vs State Bank Of Bikaner And Jaipur Branch Af
National Consumer Disputes Redressal Commission · 2010 4 CPJ 72
Tribunals and Commissions19 Jul 2010
NORTHERN RAILWAY Vs Dau Dayal Chaturvedi
National Consumer Disputes Redressal Commission · 2010 4 CPJ 154
Tribunals and Commissions19 Jul 2010Revision partly allowed.
INDIAN AIRLINES LTD Vs Rajiv Goyal
National Consumer Disputes Redressal Commission · 2010 4 CPJ 397