Tribunals and Commissions13 Aug 2010Petition is dismissed
Prakriti Shukla Vs Commissioner M.P. Housing Board
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 128 : 2010 3 CPJ 410
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 619 of 1,389
Tribunals and Commissions13 Aug 2010Revision Petition is accordingly dismissed
DHTC (INDIA) Ltd., New Delhi Vs Jayanthilal And Co
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 157 : 2010 3 CPJ 456
Tribunals and Commissions13 Aug 2010Revisions are accordingly dismissed
MUKESH GUPTA Vs Kiran Thakur
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 137 : 2010 3 CPJ 400
Tribunals and Commissions13 Aug 2010Revision dismissed.
Devi Dayal Gupta Vs Bajaj Allianz General Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2011 2 CPJ 15
Tribunals and Commissions13 Aug 2010
New India Assurance Company Ltd Vs Pushpa Chhabra
National Consumer Disputes Redressal Commission · 2010 3 CPJ 401
Tribunals and Commissions13 Aug 2010
M2k Infrastructure Pvt Ltd Vs Praveen Kumar Yadav
National Consumer Disputes Redressal Commission · 2010 4 CPJ 137
Tribunals and Commissions13 Aug 2010
Nirmal Lega Vs Nationwide Investments Pvt Ltd
National Consumer Disputes Redressal Commission · 2010 4 CPJ 138
Tribunals and Commissions12 Aug 2010
Shailesh A Shah Vs Khodabhai Ganeshdas Patel
National Consumer Disputes Redressal Commission · 2010 3 CPJ 435
Tribunals and Commissions12 Aug 2010
Housing Development Finance Corpn Ltd Vs S Manjit Singh
National Consumer Disputes Redressal Commission · 2010 3 CPJ 455
Tribunals and Commissions12 Aug 2010
Daya Kaur Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2010 4 CPJ 80
Tribunals and Commissions11 Aug 2010
KARNATAKA ELECTRICITY BOARD Vs S.A. Bhagawan Setty
National Consumer Disputes Redressal Commission · 2010 0 CTJ 998 : 2010 0 NCDRC 124 : 2010 3 CPJ 414
Tribunals and Commissions11 Aug 2010
P. Srinivasulu Chetty Vs Diners Club International
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 126
Tribunals and Commissions11 Aug 2010Revision Petition dismissed.
HUDA Vs Supreme System
National Consumer Disputes Redressal Commission · 2011 2 CPJ 70
Tribunals and Commissions11 Aug 2010
R P Bhola Vs V K Mehta
National Consumer Disputes Redressal Commission · 2010 3 CPJ 404
Tribunals and Commissions11 Aug 2010
Pradeep Chopra Vs Goliath Detective Private Limited
National Consumer Disputes Redressal Commission · 2010 0 CTJ 1000 : 2010 3 CPJ 461
Tribunals and Commissions11 Aug 2010
Karamjit Singh Gill Vs Ranjit Kanwar
National Consumer Disputes Redressal Commission · 2010 3 CPJ 458
Tribunals and Commissions10 Aug 2010
P.Srinivasulu Chetty Vs Diners Club International
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 123 : 2010 4 CPJ 160 : 2010 4 CPR 139
Tribunals and Commissions10 Aug 2010Complaints dismissed.
Whirlpool of India Ltd Vs NEW INDIA ASSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2010 4 CPJ 282
Tribunals and Commissions09 Aug 2010
Coca-Cola India (P) Limited Vs AMARJIT SINGH
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 119 : 2010 4 CPJ 7
Tribunals and Commissions09 Aug 2010
Estate Officer Punjab Urban Development Authority Vs Rajinder Pal Singh
National Consumer Disputes Redressal Commission · 2010 4 CPJ 127