Tribunals and Commissions17 Sept 2010
State Bank of India Vs KASHMIR SINGH
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 178
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 617 of 1,389
Tribunals and Commissions17 Sept 2010
Ganga Smriti Khadi Sewa Sansathan Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 166 : 2010 4 CPJ 68 : 2010 4 CPR 85
Tribunals and Commissions15 Sept 2010
CHIEF EXECUTIVE OFFICER Vs Anil Mishra
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 163
Tribunals and Commissions15 Sept 2010
Central Government Employees Welfare Housing Organization Vs Anil Mishra
National Consumer Disputes Redressal Commission · 2010 4 CPJ 100
Tribunals and Commissions14 Sept 2010Appeal is partly allowed
United India Insurance Co. Ltd Vs Sona Spices Pvt. Ltd
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 165 : 2010 4 CPJ 95
Tribunals and Commissions14 Sept 2010Revision Petition is dismissed
JAGRUT NAGRIK Vs Proprietor Baroda Automobiles Sales and Service
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 164 : 2010 4 CPJ 311
Tribunals and Commissions14 Sept 2010Petition is dismissed
Tesol India Vs Govind Singh Patwal
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 162 : 2010 4 CPJ 104
Tribunals and Commissions14 Sept 2010Revision petition allow
Trustees Canbank Mutual Fund Vs Savita Dahiya
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 161
Tribunals and Commissions14 Sept 2010Revision petition is disposed of
Avantti Builders And Developers Vs Ojal Laddha
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 168
Tribunals and Commissions14 Sept 2010
CANBANK Mutual Fund Vs Savita Dahiya
National Consumer Disputes Redressal Commission · 2010 4 CPJ 157
Tribunals and Commissions10 Sept 2010Revision petition is allowed
Durga Devi W/o Shivandas kukreja Vs National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 160 : 2010 4 CPJ 34
Tribunals and Commissions09 Sept 2010Revision petition is, accordingly disposed of
SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA Vs MD.ANWAR MANAGING DIRECTOR HOTEL TAJ UTKAL PVT. LTD
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 159 : 2010 4 CPJ 58
Tribunals and Commissions08 Sept 2010Revision Petition partly allowed.
Nitin S Kekre Vs Speed Birds Pvt Ltd
National Consumer Disputes Redressal Commission · 2010 4 CPJ 390
Tribunals and Commissions07 Sept 2010
Haryana Gramin Bank (Earlier Known As Ambata Kurukshetra Gramin Bank Vs Jaswinder
National Consumer Disputes Redressal Commission · 2010 4 CPJ 210
Tribunals and Commissions06 Sept 2010Revision Petition dismiss
Suvidha Realtors and Constructions Pvt. Ltd Vs Suvidha Annex Apartment Owners Association
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 155 : 2010 4 CPJ 131
Tribunals and Commissions03 Sept 2010Revision Petition allowed.
Mahanagar Telephone Nigam Ltd Vs Girvar Lal
National Consumer Disputes Redressal Commission · 2010 4 CPJ 394
Tribunals and Commissions01 Sept 2010Petition is accordingly allowed
BANK OF BARODA Vs Parul Agarwal D/o Shri Shiv Kumar
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 149 : 2010 4 CPJ 134
Tribunals and Commissions01 Sept 2010
Kissan Tractor Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 152 : 2010 4 CPJ 53
Tribunals and Commissions01 Sept 2010Appeal allowed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Jagdish Chander Verma S/o Late Shri Muni Lal Verma
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 151 : 2010 4 CPJ 39
Tribunals and Commissions01 Sept 2010R.P. dismissed
Rajasthan Housing Board Vs RAJNI DEVI
National Consumer Disputes Redressal Commission · 2010 4 CPJ 226