Tribunals and Commissions05 Oct 2010Complaint dismissed.
Baby Zachariah Vs B K Memorial Hospital
National Consumer Disputes Redressal Commission · 2010 4 CPJ 359
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 616 of 1,389
Tribunals and Commissions05 Oct 2010Complaint dismissed.
Master Ishant Sood Vs ALL INDIA INSTITUTE OF MEDICAL SCIENCES
National Consumer Disputes Redressal Commission · 2010 4 CPJ 404
Tribunals and Commissions01 Oct 2010
UCO BANK Vs K L Kapoor
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 184 : 2010 4 CPJ 261 : 2010 4 CPR 55
Tribunals and Commissions01 Oct 2010
ORIENTAL INSURANCE COMPANY LTD Vs Rajiv Bhadani Krishna Bhavan
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 185 : 2010 4 CPJ 263 : 2010 4 CPR 57
Tribunals and Commissions30 Sept 2010Appeal dismissed.
K R Rajashekar Vs NEW INDIA ASSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2010 4 CPJ 237
Tribunals and Commissions29 Sept 2010Revision petition is disposed off
THOMAS GEORGE Vs MARUTI UDYOG LTD
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 183 : 2011 1 CPJ 135
Tribunals and Commissions29 Sept 2010
Chandra Bhushan Prasad , Soumya Ranjan Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 180 : 2010 4 CPJ 187 : 2010 4 CPR 60
Tribunals and Commissions28 Sept 2010
C S Mathkar Vs Buildarch Sankalp
National Consumer Disputes Redressal Commission · 2010 4 CPJ 205
Tribunals and Commissions28 Sept 2010Rekha Aggarwal , Arunav Patnaik , S.Patnaik , D.B.Ray
Union of India Vs Shruti Dev
National Consumer Disputes Redressal Commission · 2010 4 CPJ 191
Tribunals and Commissions24 Sept 2010R.P. dismissed.
Ningappa Hanamanppa Kador Vs Hindustan Motors Ltd
National Consumer Disputes Redressal Commission · 2010 4 CPJ 241
Tribunals and Commissions23 Sept 2010Appeal is dismissed
Routh Raheswari Vs Uppalapati Venugopala Rao
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 171 : 2010 4 CPJ 196 : 2010 4 CPR 79
Tribunals and Commissions23 Sept 2010Revision dismissed.
Ram Swaroop Kaurav Vs Ranjana Joshi
National Consumer Disputes Redressal Commission · 2010 4 CPJ 400
Tribunals and Commissions21 Sept 2010Revision petition is dismissed
New India Assurance Co. Ltd Vs B.Satyajit Reddy Son of Shri B.Hanumanth Reddy
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 169
Tribunals and Commissions20 Sept 2010
Deepak Gupta Vs BALKISHAN
National Consumer Disputes Redressal Commission · 2011 1 CPJ 319
Tribunals and Commissions20 Sept 2010Revision Petition dismissed.
ANNIE VARGHESE Vs K B Plaza Apartment Owners Association
National Consumer Disputes Redressal Commission · 2010 4 CPJ 328
Tribunals and Commissions20 Sept 2010Revision Petition allowed.
New India Assurance Co Ltd Vs C P Mathur
National Consumer Disputes Redressal Commission · 2010 4 CPJ 335
Tribunals and Commissions20 Sept 2010Revision Petition dismissed.
SUNITA RANI Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2010 4 CPJ 337
Tribunals and Commissions20 Sept 2010Revision dismissed.
L And T FINANCE LTD Vs Vithal @ Vithoba
National Consumer Disputes Redressal Commission · 2010 4 CPJ 402
Tribunals and Commissions17 Sept 2010Appeals are accordingly dismissed
Mysore Sales International Limited Vs Chemad Exim Pvt. Ltd
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 170
Tribunals and Commissions17 Sept 2010Revision petition is dismissed
State Bank of India Vs Kashmir Singh S/o Sri Singhara Singh
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 172 : 2011 1 CPJ 144