Tribunals and Commissions13 Oct 2010Revision allowed
Union of India Vs M L Bora
National Consumer Disputes Redressal Commission · 2011 2 CPJ 9
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 615 of 1,389
Tribunals and Commissions13 Oct 2010Revision Petition dismissed.
Corporate Communication System Vs Mahesh Choudhary
National Consumer Disputes Redressal Commission · 2010 4 CPJ 377
Tribunals and Commissions12 Oct 2010Petition dismiss
Ram Govind Sharma Vs Sitaram Poddar
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 189 : 2010 4 CPJ 345 : 2010 4 CPR 112
Tribunals and Commissions12 Oct 2010Petition is dismissed
NARAYANAPPA Vs NTI Employees Housing Co-op Society Ltd
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 199 : 2011 2 CPJ 21
Tribunals and Commissions12 Oct 2010Petition stands dismissed
M.M.Jaffer Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 198 : 2010 4 CPJ 244 : 2010 4 CPR 118
Tribunals and Commissions08 Oct 2010
Shashi Kalra Vs HUDA
National Consumer Disputes Redressal Commission · 2011 1 CPJ 165
Tribunals and Commissions08 Oct 2010Complaint allowed.
Tej Pal Rustogi Vs Century Rayon Hospital
National Consumer Disputes Redressal Commission · 2010 4 CPJ 351
Tribunals and Commissions08 Oct 2010Revision Petition dismissed.
ORIENTAL INSURANCE CO LTD Vs SATBIR SINGH
National Consumer Disputes Redressal Commission · 2010 4 CPJ 389
Tribunals and Commissions07 Oct 2010
St Stephens Hospital Vs Manohar Lal Thakur
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 192 : 2010 4 CPJ 257 : 2010 4 CPR 127
Tribunals and Commissions07 Oct 2010Petition is disposed of
Pushap Vihar Vs Rafiq Ahmed
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 193
Tribunals and Commissions07 Oct 2010Petition is dismissed
M.N.Sankaran Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 196 : 2011 2 CPJ 72
Tribunals and Commissions07 Oct 2010
CITI FINANCIAL CONSUMER FINANCE INDIA LTD Vs Rafiq Ahmed
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 209 : 2010 4 CPJ 246 : 2010 4 CPR 132
Tribunals and Commissions07 Oct 2010
Broja Gopal Mandal Vs Hotel Lee Garden
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 191 : 2010 4 CPJ 253 : 2010 4 CPR 122
Tribunals and Commissions07 Oct 2010Revision Petition dismissed.
Brilliant Tutorials Pvt Ltd Vs Ashwani Verma
National Consumer Disputes Redressal Commission · 2010 4 CPJ 396
Tribunals and Commissions06 Oct 2010Petition is dismissed
C.Unneen Vs C.Sudha
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 195 : 2010 4 CPJ 268 : 2010 4 CPR 136
Tribunals and Commissions06 Oct 2010Complaint dismissed.
Monstera Estate Pvt Ltd Vs Ardee Infrastructure Pvt Ltd
National Consumer Disputes Redressal Commission · 2010 4 CPJ 299
Tribunals and Commissions06 Oct 2010Revision Petition dismissed.
VEENA BANSAL Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2010 4 CPJ 347
Tribunals and Commissions05 Oct 2010
RAJINDER SINGH Vs State of Haryana
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 186 : 2010 4 CPJ 265
Tribunals and Commissions05 Oct 2010Complaint dismissed.
M P Audyogik Kendra Vikas Nigam Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2011 2 CPJ 16
Tribunals and Commissions05 Oct 2010Revision Petition dismissed.
Sita Devi Vs Harayana Urban Development Authority
National Consumer Disputes Redressal Commission · 2010 4 CPJ 303