Tribunals and Commissions16 Nov 2010
New India Assurance Co Ltd Vs Shri Divya Prashad
National Consumer Disputes Redressal Commission · 2011 0 CTJ 169 : 2011 1 CPJ 22 : 2011 1 CPR 119
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 614 of 1,389
Tribunals and Commissions15 Nov 2010
Union of India Vs Mohan Lal Gupta
National Consumer Disputes Redressal Commission · 2011 1 CPJ 38 : 2011 1 CPR 136
Tribunals and Commissions11 Nov 2010Appeal is dismissed
ARMY WELFARE HOUSING ORGANISATION Vs Maj.General V.K. Singh
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 232 : 2011 1 CPJ 45
Tribunals and Commissions10 Nov 2010
MAHENDER KUMAR Vs Branch Manager
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 216 : 2010 4 CPJ 327
Tribunals and Commissions10 Nov 2010Appeal is dismissed
New India Assurance Co. Ltd. Vs P.C.K.Boards
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 229
Tribunals and Commissions10 Nov 2010Appeal is allowed
Saravpreet Singh Vs Principal Lala Lajpat Rai Institute of Engineering And Technology
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 211 : 2010 4 CPJ 318 : 2010 4 CPR 148
Tribunals and Commissions10 Nov 2010
Ace Glass Containers Ltd Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 2011 1 CPJ 6
Tribunals and Commissions10 Nov 2010
C K Cold Storage Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2011 1 CPJ 154
Tribunals and Commissions09 Nov 2010Appeal dismissed
DIVISIONAL MANAGER Vs Pravinbhai D. Prajapati
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 220
Tribunals and Commissions09 Nov 2010
United India Insurance Co. Ltd. Vs Trilok Kaushik
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 219 : 2010 4 CPJ 321 : 2010 4 CPR 145
Tribunals and Commissions09 Nov 2010Revision Petition dismissed.
NATIONAL INSURANCE CO LTD Vs Pravinbhai D Prajapati
National Consumer Disputes Redressal Commission · 2010 4 CPJ 315 : 2010 4 CPR 142
Tribunals and Commissions28 Oct 2010
Superintendent Of Post Offices Nainital Vs Aggarwal Hardware Store
National Consumer Disputes Redressal Commission · 2011 1 CPJ 36 : 2011 1 CPR 134
Tribunals and Commissions28 Oct 2010Revision Petition dismissed.
Banadeshwar Agro Agencies Vs Shivarudrappa
National Consumer Disputes Redressal Commission · 2010 4 CPJ 387
Tribunals and Commissions27 Oct 2010Appeal dismissed
Kamlesh Kumar Mishra Vs Praksh Builders And Developers Pvt. Ltd
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 221 : 2010 4 CPJ 317 : 2010 4 CPR 105
Tribunals and Commissions27 Oct 2010
Punjab Tractors Ltd Vs Angrej Singh
National Consumer Disputes Redressal Commission · 2011 1 CPJ 16
Tribunals and Commissions27 Oct 2010
Rednam Purushothama Rao Vs Maradani Rama Mohan
National Consumer Disputes Redressal Commission · 2011 1 CPJ 32
Tribunals and Commissions15 Oct 2010
LIC OF INDIA Vs Shobha Rani Shah
National Consumer Disputes Redressal Commission · 2011 1 CPJ 166
Tribunals and Commissions15 Oct 2010Revision Petition dismissed.
NATIONAL INSURANCE COMPANY LTD Vs Kamal Singhal
National Consumer Disputes Redressal Commission · 2010 4 CPJ 297
Tribunals and Commissions13 Oct 2010Appeal is dismissed
SUBHASH CHAND JAIN Vs UNITED INDIA INSURANCE COMPANY Limited
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 194 : 2010 4 CPJ 291 : 2010 4 CPR 109
Tribunals and Commissions13 Oct 2010Petition is dismissed
Pydah Krishna Rao Vs Padmaja Commercial Company
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 197 : 2011 2 CPJ 85