Tribunals and Commissions09 Dec 2010
Life Insurance Corporation of India Vs Bhoomikaben M Modi
National Consumer Disputes Redressal Commission · 2011 0 CTJ 160 : 2011 1 CPJ 60
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 613 of 1,389
Tribunals and Commissions09 Dec 2010
DELHI JAL BOARD Vs Satpal Dewan
National Consumer Disputes Redressal Commission · 2011 1 CPJ 56
Tribunals and Commissions09 Dec 2010
LIC OF INDIA Vs Dalbir Kaur
National Consumer Disputes Redressal Commission · 2011 1 CPJ 83
Tribunals and Commissions08 Dec 2010Revision Petition dismissed.
ORIENTAL INSURANCE CO LTD Vs Gangu Bai
National Consumer Disputes Redressal Commission · 2011 2 CPJ 5
Tribunals and Commissions07 Dec 2010
Additional Joint Secretary Commissioner Of Govt Examinations Vs V Srinivasulu
National Consumer Disputes Redressal Commission · 2011 1 CPJ 26 : 2011 1 CPR 124
Tribunals and Commissions07 Dec 2010
Gurudath M Nayak Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2011 1 CPJ 42 : 2011 1 CPR 114
Tribunals and Commissions06 Dec 2010
DEPOSIT INSURANCE And CREDIT GUARANTEE CORPORATION Vs Chandrakant V Zingade
National Consumer Disputes Redressal Commission · 2011 1 CPJ 19 : 2011 1 CPR 115
Tribunals and Commissions06 Dec 2010
New India Assurance Company Ltd Vs T Yasodamma
National Consumer Disputes Redressal Commission · 2011 1 CPJ 76
Tribunals and Commissions02 Dec 2010
Mahesh Chand Ghiya Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2011 0 CTJ 22 : 2011 1 CPJ 25 : 2011 1 CPR 122
Tribunals and Commissions02 Dec 2010
ORIENTAL INSURANCE CO LTD Vs Bishan Saroop Ram Kishan Agro (P) Ltd
National Consumer Disputes Redressal Commission · 2011 1 CPJ 28 : 2011 1 CPR 126
Tribunals and Commissions02 Dec 2010
Hari Ram Garg Vs STATE BANK OF PATIALA
National Consumer Disputes Redressal Commission · 2011 1 CPJ 30 : 2011 1 CPR 128
Tribunals and Commissions02 Dec 2010
Suptd Of Post Office Amritsar Vs Ashok Kumar Huf
National Consumer Disputes Redressal Commission · 2011 1 CPJ 41 : 2011 1 CPR 112
Tribunals and Commissions02 Dec 2010
Nagpur Mahila Nagari Sahakari Bank Ltd Vs Mahadeo Balaji Dhakate
National Consumer Disputes Redressal Commission · 2011 1 CPJ 137
Tribunals and Commissions02 Dec 2010
New India Assurance Co Ltd Vs Sudhakar Suresh Kadam
National Consumer Disputes Redressal Commission · 2011 1 CPJ 152
Tribunals and Commissions30 Nov 2010Petition is allowed
Col.D.K. Kapur Vs KLM Northwest Airlines
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 230 : 2011 1 CPJ 49
Tribunals and Commissions30 Nov 2010
Hvpn Ltd Vs ZILE SINGH
National Consumer Disputes Redressal Commission · 2011 1 CPJ 52
Tribunals and Commissions29 Nov 2010
Mahipal S.Sachdev Vs Jagdish Chandra Kundra
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 233 : 2011 1 CPJ 160
Tribunals and Commissions23 Nov 2010
National Institute Of Medical Technology Vs Arpana Sandihya Robinson
National Consumer Disputes Redressal Commission · 2011 2 CPJ 79
Tribunals and Commissions22 Nov 2010
NATIONAL INSURANCE COMPANY Vs Raja Poiltry Farm
National Consumer Disputes Redressal Commission · 2011 1 CPJ 43
Tribunals and Commissions16 Nov 2010Appeal is dismissed
Kunhalan Gurukkal Vs A.M.Muhammed
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 200 : 2010 4 CPJ 407