Tribunals and Commissions05 Jan 2011Revision Petition is allowed
United India Insurance Co. Ltd. Vs Inderjit Singh
National Consumer Disputes Redressal Commission · 2011 0 CTJ 152 : 2011 0 NCDRC 30 : 2011 1 CPJ 69 : 2011 1 CPR 200 : 2011 1 UC 602
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 612 of 1,389
Tribunals and Commissions05 Jan 2011
Sahib Exports India Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 707 : 2011 1 UC 594 : 2011 3 CPJ 297 : 2011 87 ALLLR 102
Tribunals and Commissions05 Jan 2011Revision Petition is disposed of
Ghaziabad Development Authority through its Secretary Vs YOGENDRA PAL TYAGI
National Consumer Disputes Redressal Commission · 2011 0 CTJ 148 : 2011 0 NCDRC 35 : 2011 1 CPJ 146 : 2011 1 CPR 196
Tribunals and Commissions04 Jan 2011Petition is dismissed
K.M.Madappa Vs President and Members Karnataka State Consumer Redressal Commission
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 66
Tribunals and Commissions04 Jan 2011Petition is disposed of
HDFC Standard Life Insurance Co.Ltd. Vs Jayalaxmi
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 68
Tribunals and Commissions04 Jan 2011Revision Petition is accordingly disposed of
Marie Stopes Clinic Vs Guddi Bai
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 67
Tribunals and Commissions04 Jan 2011Petition stands disposed of
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Promila Kumar Sikka
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 63 : 2011 1 UC 607 : 2011 3 CPJ 312 : 2011 87 ALLLR 109
Tribunals and Commissions03 Jan 2011Revision petition allow
Karnataka State Industrial Coop.Bank Vs Virupakshayya Chanveerayya
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 3 : 2011 1 CPJ 99 : 2011 1 CPR 204
Tribunals and Commissions03 Jan 2011Complaint dismissed.
Priyanka Overseas Ltd Vs KANDLA PORT TRUST
National Consumer Disputes Redressal Commission · 2011 1 CPJ 186 : 2011 1 CPR 215
Tribunals and Commissions02 Jan 2011petition is dismissed
Saha Financial Services Represented By Its Partners Vs BIPRADAS MANDAL
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 785 : 2012 1 CPR 38
Tribunals and Commissions16 Dec 2010
V C Bendale Vs Leela Veerajaneyulu
National Consumer Disputes Redressal Commission · 2011 1 CPJ 1 : 2011 1 CPR 15
Tribunals and Commissions16 Dec 2010
SURESH CHAND JAIN Vs Service Engineer And Sales Supervisor M R F Ltd
National Consumer Disputes Redressal Commission · 2011 1 CPJ 63
Tribunals and Commissions16 Dec 2010
PASCHIM GUJARAT VIJ COMPANY LTD Vs Navinbhai K Bhadra
National Consumer Disputes Redressal Commission · 2011 1 CPJ 66
Tribunals and Commissions14 Dec 2010
Hotel Nyay Mandir Vs Ishwar Lal Jinabhai Desai
National Consumer Disputes Redressal Commission · 2011 0 CTJ 154 : 2011 1 CPJ 13 : 2011 1 CPR 21
Tribunals and Commissions14 Dec 2010
LIC OF INDIA Vs K Narsimulu
National Consumer Disputes Redressal Commission · 2011 1 CPJ 162
Tribunals and Commissions13 Dec 2010
Tushar B. Shringarpure , Prajakta P. Deshmukh Vs Suchetan B. Shringarpure , Shri Narayan Agro Udyog Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 235
Tribunals and Commissions13 Dec 2010
Rohit Gambhir Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2011 1 CPJ 58
Tribunals and Commissions13 Dec 2010
ORIENTAL INSURANCE CO LTD Vs Amarjeet Singh Kawatra
National Consumer Disputes Redressal Commission · 2011 0 CTJ 157 : 2011 1 CPJ 322 : 2011 1 CPR 265
Tribunals and Commissions10 Dec 2010
Sbi Life Insurance Co Ltd Vs Asha Dixit
National Consumer Disputes Redressal Commission · 2011 1 CPJ 81
Tribunals and Commissions10 Dec 2010
Manvendra Singh Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2011 1 CPJ 78