Tribunals and Commissions31 Aug 2010Revision Petition is accordingly dismissed
J.C.Chaudhry Vs HARJINDER SINGH
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 158 : 2010 4 CPJ 63
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 618 of 1,389
Tribunals and Commissions31 Aug 2010
Preetam Lal S/o Janakuram Verma Vs Prem Singh Verma S/o Chatilal Verma
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 150 : 2010 4 CPJ 61
Tribunals and Commissions30 Aug 2010
Cox and Kings (I) Pvt. Ltd Vs S.P.Putchala S/o P Mallikarjuna Rao
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 147 : 2010 4 CPJ 65
Tribunals and Commissions27 Aug 2010
Indira Gupta D/o Shri S N Gupta Vs Agra Development Authority
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 145 : 2010 4 CPJ 55
Tribunals and Commissions27 Aug 2010Revision petition is dismissed
Wadepuri, Tal Vs Vinayak Niwas Scheme
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 146 : 2010 4 CPJ 43 : 2010 4 CPR 8
Tribunals and Commissions27 Aug 2010Revision is allowed
NEW INDIA INSURANCE CO. LTD Vs Executive Engineer, Haryana State Agricultural Marketing Board
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 153
Tribunals and Commissions27 Aug 2010
NEW INDIA INSURANCE COMPANY LTD Vs Haryana State Agricultural Marketing Board
National Consumer Disputes Redressal Commission · 2010 4 CPJ 37 : 2010 4 CPR 10
Tribunals and Commissions26 Aug 2010Appeal is partly allowed
United India Insurance Co. Ltd Vs Joy Hukil, S/o Shri Ashok John Hukil
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 148 : 2010 3 CPJ 466
Tribunals and Commissions25 Aug 2010Revision petition dismiss
R.Muthukrishnan Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 144 : 2010 3 CPJ 390
Tribunals and Commissions25 Aug 2010Revision petition allow
Khimkaran Charitable and Education Trust Vs Ratansingh N.Thakur
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 143 : 2010 4 CPJ 107 : 2010 4 CPR 25
Tribunals and Commissions25 Aug 2010Appeal is dismissed
Sy.Insaf Hussain S/o Sy. Mushtaq Hussain Vs Azam Nawaz S/o Dr. Mohd.Nawaz
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 142 : 2010 3 CPJ 393
Tribunals and Commissions23 Aug 2010Revision Petitions are allowed
Life Insurance Corporation of India Vs Manna Devi
National Consumer Disputes Redressal Commission · 2010 0 CTJ 464 : 2010 0 NCDRC 140
Tribunals and Commissions23 Aug 2010Revision petition dispose of
S.Lilavathi Vs Registrar Pondicherry University
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 141 : 2010 4 CPJ 140 : 2010 4 CPR 33
Tribunals and Commissions20 Aug 2010Revision petition deserves to succeed
New India Assurance Co. Ltd Vs Anil Traders
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 129 : 2010 3 CPJ 432
Tribunals and Commissions19 Aug 2010
Jugmandar Dass Bansal Vs Tapoban Housing Finance Ltd
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 130 : 2010 4 CPJ 174 : 2010 4 CPR 38
Tribunals and Commissions18 Aug 2010Petition is accordingly allowed
ORIENTAL INSURANCE COMPANY LTD Vs B.A.Nagesh
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 127 : 2010 3 CPJ 421
Tribunals and Commissions18 Aug 2010
M Soy And General Food Ltd Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2010 3 CPJ 416
Tribunals and Commissions18 Aug 2010
New Era Enterprises Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2010 4 CPJ 163
Tribunals and Commissions18 Aug 2010Complaint allowed.
Nylofils India Ltd Vs Oriental Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2010 4 CPJ 304
Tribunals and Commissions13 Aug 2010Appeal is accordingly allowed
Divisional Manager New India Assurance Co. Ltd Vs Pushpa Chhabra
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 136