Tribunals and Commissions05 Aug 2010Petition is allowed
Lal Babu Nath Tiwari Vs Secretary Rani Laxmibai Mahila Sahakari Grih Nirman Samiti Ltd.
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 118 : 2010 4 CPJ 143
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 620 of 1,389
Tribunals and Commissions05 Aug 2010Petition is accordingly dismissed
Mohd.Nasim Ahmad S/o Sri Ali Hussain Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 156 : 2010 4 CPJ 272
Tribunals and Commissions05 Aug 2010
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs Gurvinder Kaur
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 122 : 2010 4 CPJ 270
Tribunals and Commissions05 Aug 2010
Satish Chander Gupta Vs Klick Nixon Limited
National Consumer Disputes Redressal Commission · 2010 3 CPJ 438
Tribunals and Commissions04 Aug 2010Petition is allow
Unit Trust of India Vs Swaran Latha Jain
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 120 : 2010 4 CPJ 172
Tribunals and Commissions04 Aug 2010Petition is allow
Gagan Singh Vs Rasilu Ram
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 121 : 2010 4 CPJ 4
Tribunals and Commissions04 Aug 2010
Sushila Devi Aggarwal Vs Jan Sankalp Sehkari Avas Samiti Ltd
National Consumer Disputes Redressal Commission · 2010 3 CPJ 428
Tribunals and Commissions04 Aug 2010
Suraksha Sadan Co-Op Group Hsg Society Ltd Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2010 3 CPJ 442
Tribunals and Commissions03 Aug 2010complaint is hereby dismissed
Neel Kumar Motilal Karunakar Vs Khyati Resorts Ltd
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 134 : 2010 4 CPJ 276
Tribunals and Commissions03 Aug 2010Appeals are dismissed
Sanjeev Rastogi Vs Deepak Sehgal
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 117 : 2010 4 CPJ 1
Tribunals and Commissions03 Aug 2010Appeal allowed.
SUSHMA Vs G D Goel
National Consumer Disputes Redressal Commission · 2010 4 CPJ 410
Tribunals and Commissions02 Aug 2010
Surjit Singh Oberoi Vs Bank of India
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 132
Tribunals and Commissions02 Aug 2010Revision is hereby dismissed
New India Assurance Co. Ltd Vs Atlantic Technologies
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 131 : 2010 3 CPJ 449 : 2010 4 CPJ 274
Tribunals and Commissions29 Jul 2010
DELHI DEVELOPMENT AUTHORITY Vs Geeta Rani Goel
National Consumer Disputes Redressal Commission · 2010 3 CPJ 363
Tribunals and Commissions29 Jul 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs Ramesh Rao Bhounsle
National Consumer Disputes Redressal Commission · 2010 3 CPJ 445
Tribunals and Commissions29 Jul 2010
M K Carpets Vs Sea World Shipping And Logistic Pvt Ltd
National Consumer Disputes Redressal Commission · 2010 3 CPJ 471
Tribunals and Commissions28 Jul 2010
BHARAT PETROLEUM CORPORATION LTD Vs Dharam Pal
National Consumer Disputes Redressal Commission · 2010 3 CPJ 377
Tribunals and Commissions28 Jul 2010
Taiyabi Khilona Stores Vs Export Credit Guarantee Corporation of India Limited
National Consumer Disputes Redressal Commission · 2010 3 CPJ 366 : 2010 3 CPR 312
Tribunals and Commissions27 Jul 2010Petition dismissed
VINITHA ASHOK Vs Lakshmi Hospital
National Consumer Disputes Redressal Commission · (2010) 07 NCDRC CK 0028
Tribunals and Commissions27 Jul 2010
V NARAYANAN Vs Canara Bank
National Consumer Disputes Redressal Commission · 2010 3 CPJ 353