Tribunals and Commissions18 Jul 2010Revision Petition dismissed.
Manju Roy Choudhury Vs S E Railways
National Consumer Disputes Redressal Commission · 2011 4 CPJ 106
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 622 of 1,389
Tribunals and Commissions17 Jul 2010Appeal partly allowed.
Ambica Constructions Civil Engineers Builders And Real Estate Developers Vs Martin J Pinto
National Consumer Disputes Redressal Commission · 2010 4 CPJ 330
Tribunals and Commissions13 Jul 2010
D.Shankar Vs INDIAN OIL CORPORATION Limited , NEW INDIA ASSURANCE COMPANY LIMITED , Gopi Agencies
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 72 : 2010 3 UC 1746 : 2010 4 CPJ 73 : 2010 4 CPR 2
Tribunals and Commissions09 Jul 2010
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT And INVESTMENT CORPORATION LTD. Vs Diksha Enterprises
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 69 : 2010 3 CPJ 333
Tribunals and Commissions09 Jul 2010
MAHENDRA AGARWAL Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 70 : 2010 3 CPJ 291
Tribunals and Commissions09 Jul 2010
HUDA Vs Rameshwar Dass Jain
National Consumer Disputes Redressal Commission · 2010 4 CPJ 177
Tribunals and Commissions09 Jul 2010Petition is allowed
Maya Kuldeep Paul , Kuldeep Rai Paul Vs Shri Pankaj J. Shah , Unique Developers
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 71 : 2010 3 CPJ 294
Tribunals and Commissions06 Jul 2010Accordingly, is disposed
REGISTRAR, ANDHRA UNIVERSITY VISHAKHAPATHAM, ANDHRA PRADESH , PRINCIPAL COLLEGE OF SCIENCE And TECHNOLOGY ANDHRA UNIVERSITY VISHAKHAPATNAM ANDHRA PRADESH Vs JANJANAM JAGEDEESH
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 67
Tribunals and Commissions06 Jul 2010Petition has to be dismissed
Om Prakash Sethi Vs Accountant General, Haryana
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 66 : 2010 3 CPJ 289
Tribunals and Commissions06 Jul 2010
HARI CHAND Vs HARYANA STATE ELECTRICITY BOARD , SUPERINTENDING ENGINEER , Udey Bir Singh
National Consumer Disputes Redressal Commission · 2010 0 CTJ 1021 : 2010 0 NCDRC 73 : 2010 3 CPJ 317 : 2010 3 CPR 79
Tribunals and Commissions06 Jul 2010
DELHI DEVELOPMENT AUTHORITY Vs SHRI PARMINDER SINGH
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 68 : 2010 3 CPJ 286
Tribunals and Commissions06 Jul 2010
SURESH KUMAR SHARMA Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 65 : 2010 4 CPJ 381
Tribunals and Commissions06 Jul 2010
ANDHRA UNIVERSITY Vs JANJANAM JAGEDEESH
National Consumer Disputes Redressal Commission · 2010 3 CPJ 310
Tribunals and Commissions05 Jul 2010
ORIENTAL INSURANCE Company Limited Vs ASHOK KUMAR , Col.Chandra Parkash
National Consumer Disputes Redressal Commission · 2010 0 CTJ 1023 : 2010 0 NCDRC 62 : 2010 3 CPJ 296 : 2010 3 UC 1733
Tribunals and Commissions05 Jul 2010Appeal is partly allowed
NEW INDIA ASSURANCE COMPANY LIMITED Vs Polycap Industries Through
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 60 : 2010 3 CPJ 313 : 2010 3 CPR 91 : 2010 3 UC 1714
Tribunals and Commissions05 Jul 2010
Delhi Development Authority Vikas Sadan, INA, New Delhi Vs Surinder Kaur Kohli
National Consumer Disputes Redressal Commission · 2010 0 NCDRC 61 : 2010 3 CPJ 283 : 2010 3 CPR 75
Tribunals and Commissions05 Jul 2010
SURENDER KUMAR Vs HUDA
National Consumer Disputes Redressal Commission · 2010 4 CPJ 150
Tribunals and Commissions01 Jul 2010Revision dismissed.
UNITED INDIA INSURANCE CO LTD Vs SURESH KUMAR
National Consumer Disputes Redressal Commission · 2011 2 CPJ 272
Tribunals and Commissions29 Jun 2010Revision dismissed.
Phi Seeds Ltd Vs Raghunatha Reddy
National Consumer Disputes Redressal Commission · 2011 2 CPJ 13
Tribunals and Commissions29 Jun 2010
Harpreet Singh Kohli Vs Neelu Estate And Movers Pvt Ltd
National Consumer Disputes Redressal Commission · 2010 4 CPJ 28