Tribunals and Commissions28 Jan 2010R.P. disposed of
Mangal Chand Pawan Kumar Vs Oriental Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2010 2 CPJ 118
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 633 of 1,389
Tribunals and Commissions28 Jan 2010Complaint dismissed
GUNJAN Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2011 2 CPJ 67
Tribunals and Commissions25 Jan 2010
RAMA DEVI Vs Lucknow Development Authority
National Consumer Disputes Redressal Commission · 2010 1 CPR 373 : 2010 2 CPJ 3
Tribunals and Commissions25 Jan 2010
Unitech Limited Vs Jaidev Kapoor
National Consumer Disputes Redressal Commission · 2010 1 CPR 395 : 2010 2 CPJ 5
Tribunals and Commissions22 Jan 2010
BAIJ NATH Vs Lucknow Development Authority
National Consumer Disputes Redressal Commission · 2010 1 CPR 398 : 2010 2 CPJ 1
Tribunals and Commissions21 Jan 2010
Amrit Sagar Oils Mills Pvt Ltd Vs National Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2010 1 CPJ 292
Tribunals and Commissions21 Jan 2010Complaint allowed.
Bhupendra Surani Vs Starlight Systems Pvt Ltd
National Consumer Disputes Redressal Commission · 2011 2 CPJ 74
Tribunals and Commissions20 Jan 2010
LIC OF INDIA Vs K Venkatalakshmamma
National Consumer Disputes Redressal Commission · 2011 1 CPJ 305
Tribunals and Commissions19 Jan 2010Appeal allowed
NEW INDIA ASSURANCE COMPANY LIMITED Vs Gouru Padma
National Consumer Disputes Redressal Commission · 2010 1 CPJ 254
Tribunals and Commissions19 Jan 2010
Jagdish Gurnani Vs Lucknow Development Authority
National Consumer Disputes Redressal Commission · 2010 1 CPJ 265
Tribunals and Commissions14 Jan 2010
Amla Lal Vs Ansal Properties and Industries Limited
National Consumer Disputes Redressal Commission · 2010 1 CPJ 276
Tribunals and Commissions12 Jan 2010
New India Assurance Company Ltd Vs Subash Kumar
National Consumer Disputes Redressal Commission · 2010 1 CPJ 272 : 2010 1 CPR 265
Tribunals and Commissions06 Jan 2010
Dinesh Jaiswal (Deceased) Through L.Rs. And Ors Vs Bombay Hospital And Medical Research Centre And Anr
National Consumer Disputes Redressal Commission · 2010 1 CPJ 176
Tribunals and Commissions06 Jan 2010R.P. dismissed.
Shirish Vs C S Rahalkar
National Consumer Disputes Redressal Commission · 2010 2 CPJ 28
Tribunals and Commissions06 Jan 2010Complaint partly allowed.
Soimex International (P) Ltd Vs AIR India International
National Consumer Disputes Redressal Commission · 2010 2 CPJ 120
Tribunals and Commissions05 Jan 2010Complaint allowed.
Luv Properties Pvt Ltd , Luv Properties Pvt. Ltd Vs BSES Rajdhani Power Limited
National Consumer Disputes Redressal Commission · 2010 1 CPJ 258
Tribunals and Commissions05 Jan 2010
Ashapura Minechem Limited Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2010 0 CTJ 129 : 2010 1 CPJ 294 : 2010 1 CPR 195
Tribunals and Commissions05 Jan 2010
Sunayana Garg Vs Icici Lombard General Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2011 1 CPJ 150
Tribunals and Commissions05 Jan 2010Complaint dismissed.
Consumer Education and Research Society Vs EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD
National Consumer Disputes Redressal Commission · 2010 2 CPJ 8
Tribunals and Commissions09 Dec 2009Appeal is accepted
NEW INDIA ASSURANCE COMPANY LIMITED Vs Trilochan Jane
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 44