Tribunals and Commissions15 May 2012
New India Assurance Company Ltd Vs Harinder Paul Singh (Since deceased) Through his legal heirs
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 138 : 2012 3 CPJ 103 : 2012 3 CPR 46
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 565 of 1,389
Tribunals and Commissions15 May 2012
Amita Srivastava W/o Dr. B.K.Srivastava Vs Poonam Devi W/o Dev Nath Prasad
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 139 : 2012 3 CPJ 32 : 2012 3 CPR 49
Tribunals and Commissions15 May 2012
Sadashiv Gopinath Kirad Vs Suman Mohan Thekedar
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 140 : 2012 3 CPJ 213 : 2012 3 CPR 32
Tribunals and Commissions15 May 2012
Uddalak S/O Ganapat Rao Kokashi Vs Electricity Supply Co. Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 309 : 2012 3 CPJ 218
Tribunals and Commissions15 May 2012Petition dismissed
Jaipur Onkara Transport Corporation Vs Gautam Kankariya
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 795 : 2012 3 CPJ 70
Tribunals and Commissions15 May 2012
Chl Apollo Hospital Indore Vs Ashish Sanyal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 281 : 2012 3 CPJ 29
Tribunals and Commissions14 May 2012
Rajinder Kumar Son of Om Prakash Purshottam Das Vs Haryana Urban Development Authority Through its Estate Officer Bhiwani, Haryana
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 134
Tribunals and Commissions14 May 2012
R.R. Singh AVV Vs Pratibha P. Gamre Jeemala Chawl Hanuman Nagar
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 135 : 2012 2 CPJ 354 : 2012 3 CPR 56
Tribunals and Commissions14 May 2012Petition allowed
WESTERN RAILWAY Vs R.P. Pahwa
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 740 : 2012 3 CPJ 46
Tribunals and Commissions14 May 2012Petition dismissed
Laxmibaug Sahakari Patpedhi Maryadit Vs Pandharinath Nathu Tambe
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 742 : 2012 3 CPJ 56
Tribunals and Commissions11 May 2012
State Bank of India Through its Chief Manatger Mehrauli Road,Gurgaon Vs Kishan Lal Kohli S/o Sh. H.L. Kohli Through his Special Attorney Sh. Shyam Sunder Kohli
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 132 : 2012 2 CPJ 597 : 2012 3 CPR 63
Tribunals and Commissions11 May 2012
Sabu Zacharia, Nambelil House Oliyappuram P.O. Vadakara Paittakulamkara Koothattukulam Village Vs President, Cable TV Consumers Welfare Association, Koothattukulam
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 133
Tribunals and Commissions11 May 2012Appeal dismissed
RAKESH KUMAR AGARWAL Vs Ramnaresh Yadav
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 794 : 2012 2 CPJ 588
Tribunals and Commissions10 May 2012
Veena Singhal Wife of Dr. Brijendra Singhal Vs Chairman Rajasthan Housing Board, Bhagwan Das Road, Jaipur
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 160 : 2012 2 CPJ 633 : 2012 3 CPR 65
Tribunals and Commissions10 May 2012
Bajaj Alianz General Insurance Co. Ltd Vs Shri Mehfooz Mirza S/O Shri Bashir Mirza
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 310 : 2012 2 CPJ 574
Tribunals and Commissions10 May 2012
UNITED INDIA INSURANCE CO LTD Vs Anumolu Rama Krishan
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 283 : 2012 3 CPJ 44
Tribunals and Commissions10 May 2012Appeal allowed
ASHOK LEYLAND LTD Vs Bharat Smelting Company
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 195 : 2012 2 CPJ 589
Tribunals and Commissions09 May 2012
Delhi Development Authority Vikas Sadan,INA, New Delhi Vs Shivalkika Co-operative Group Housing Society Ltd. Through its Secretary
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 157 : 2012 2 CPJ 631 : 2012 3 CPR 72
Tribunals and Commissions09 May 2012
Shankerlal L. Sachdev Vs Managing Director,Skoda Auto India Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 158 : 2012 2 CPJ 599 : 2012 3 CPR 68
Tribunals and Commissions09 May 2012
S. C. Mathur Vs Director,All India Institute of Medical Sciences,Ansari Nagar
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 159 : 2012 2 CPJ 608 : 2012 2 CPR 563