Tribunals and Commissions24 May 2012
Subash Trading Company Represented by its Proprietor Vs Divisional Manager New India Assurance Co.Ltd.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 166 : 2012 2 CPR 555 : 2012 3 CPJ 591
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 563 of 1,389
Tribunals and Commissions24 May 2012
Oriental Insurance Company Ltd. Through Chief Manager Vs Steel and Metal Tubes (F) Ltd.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 167 : 2012 2 CPR 541 : 2012 3 CPJ 195
Tribunals and Commissions24 May 2012Petition dismissed
NARINDER KAUR Vs LIC OF INDIA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 805 : 2012 3 CPJ 593
Tribunals and Commissions24 May 2012petitions are disposed
ANSAL HOUSING AND CONSTRUCTION LTD Vs V B Gautam
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 277 : 2012 3 CPJ 116
Tribunals and Commissions23 May 2012
Malkiat Kaur W/o Faqir Singh Vs LIC of India, Divisional Office, Model Town Road
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 177 : 2012 2 CPR 604 : 2012 3 CPJ 224
Tribunals and Commissions23 May 2012
R.P. Oberoi Son of Late Shri Dev Datt Oberoi Vs Vinod Bahl S/o Late Shri Behl Ram Bahi
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 179 : 2012 2 CPR 606 : 2012 3 CPJ 128
Tribunals and Commissions23 May 2012dismissed
Preamavathy Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 803 : 2012 3 CPJ 62
Tribunals and Commissions23 May 2012Petition dismissed
UNITED INDIA INSURANCE CO. LTD Vs Ravi Gurung
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 804 : 2012 3 CPJ 222
Tribunals and Commissions23 May 2012dismissed
LIFE INSURANCE CORPORATION OF INDIA Vs Naseem Bano
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 802 : 2012 3 CPJ 208
Tribunals and Commissions23 May 2012Petitioner is dismissed
GATI LIMITED Vs Hiteshi Israni
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 201 : 2012 2 CPR 560 : 2012 3 CPJ 126
Tribunals and Commissions22 May 2012
HUDA through its Estate Officer, Bhiwani Vs Ram Singh S/o Shri Ram Gopal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 164 : 2012 3 CPJ 133 : 2012 3 CPR 5
Tribunals and Commissions22 May 2012
Gulab S/o Mohd. Shoib Vs Force Motors Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 176 : 2012 3 CPJ 149 : 2012 3 CPR 8
Tribunals and Commissions22 May 2012
CHIEF MEDICAL OFFICER Vs Lalloo Singh S/o Late Mathura Singh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 178 : 2012 3 CPJ 144 : 2012 3 CPR 6
Tribunals and Commissions22 May 2012Petition dismissed
Mahesh Mittal Vs UNITED INDIA INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 801 : 2012 3 CPJ 139
Tribunals and Commissions22 May 2012Petition dismissed
UJJAIN DEVELOPMENT AUTHORITY Vs VARSHA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 800 : 2012 3 CPJ 110
Tribunals and Commissions22 May 2012Petition dismissed
Ketan Consultants Pvt. Ltd Vs Suresh Dattaraya Namjoshi
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 799 : 2012 3 CPJ 60
Tribunals and Commissions22 May 2012petitions are disposed
RAVINDER KUMAR Vs STATE BANK OF PATIALA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 278 : 2012 3 CPJ 141
Tribunals and Commissions22 May 2012Petition is dismissed
Life Insurance Corporation Of India Represented By Its Branch Manager Vs Rupali Mondal Wife Of Ganesh Chandra Mondal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 202 : 2012 2 CPR 602 : 2012 3 CPJ 131
Tribunals and Commissions22 May 2012
Bandana Nath W/O Late Gour Das Nath Vs Surendra Kundlia S/O Sri S K Kundlia
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 175 : 2012 3 CPJ 122 : 2012 3 CPR 11
Tribunals and Commissions22 May 2012
L.K. Chaturvedi Vs Post Master, Dak Bhawan
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 951 : 2013 1 CPR 192