Tribunals and Commissions02 Jul 2012
Chilukuri Adarsh Vs Ess Ess Vee Constructions Rep. By Its Managing Partner
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 297 : 2012 3 CPJ 315 : 2012 3 CPR 104
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 561 of 1,389
Tribunals and Commissions02 Jul 2012
Lachhman Dass Alias Lachhman Ram Vs Joginder Singh Mistry
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 298 : 2012 3 CPJ 313 : 2012 3 CPR 106
Tribunals and Commissions02 Jul 2012
Magna Nand S/O Late Sh. Chander Dutt Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 305 : 2012 3 CPJ 316 : 2012 3 CPR 92
Tribunals and Commissions02 Jul 2012
Oriental Insurance Co. Ltd. Vs Perfect Prints
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 306 : 2012 3 CPJ 299 : 2012 3 CPR 107
Tribunals and Commissions02 Jul 2012
Branch Manager,Bajaj Allianz Life Insurance Co. Ltd Vs Sali Thomas W/O Narendran Pillai
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 308 : 2012 3 CPJ 326
Tribunals and Commissions02 Jul 2012
Northern Railway Jagadhari Workshop Jagadhari Vs Bimla Devi Wife Of Late Shri Lal Chand
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 320 : 2012 3 CPJ 389
Tribunals and Commissions02 Jul 2012
Life Insurance Corporation of India Vs Narender Singh S/O Hazari Lal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 322 : 2012 3 CPJ 329
Tribunals and Commissions02 Jul 2012
State Bank Of India Ballygunge Branch Vs Tapash Kumar Majumdar S/O Late Sushil Bandhu Majumdar
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 323 : 2012 3 CPJ 333
Tribunals and Commissions02 Jul 2012
Kalika Choubey S/O Ram Adhar Choubey Vs Branch Manager State Bank Of India Bhagwanpur
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 321 : 2012 3 CPJ 369
Tribunals and Commissions01 Jul 2012Petition dismissed
Nimai Chandra Bhattacharjee Vs NATIONAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 816 : 2012 3 CPJ 265
Tribunals and Commissions31 May 2012
IFFCO TOKIO General Insurance Co. Ltd.,FAI Building Vs Ram Gopal Soni S/o. Shri Rejuram Soni
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 194 : 2012 3 CPJ 235
Tribunals and Commissions31 May 2012Petition dismissed
Harianandan Prasad S/O Late Sradhanandan Prasad Vs State Bank Of India Station Bazar Branch
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 193 : 2012 3 CPJ 237
Tribunals and Commissions30 May 2012
New India Insurance Company Vs Sachin Bhardwaj
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 190 : 2012 2 CPR 491 : 2012 3 CPJ 113
Tribunals and Commissions30 May 2012
Chander Bhushan Jaiswal Vs Haryana State Industries Development Corporation Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 191 : 2012 3 CPJ 233
Tribunals and Commissions30 May 2012Petition dismissed
VINOD KUMAR PATEL Vs Sambit Kumar Das
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 815 : 2012 3 CPJ 703
Tribunals and Commissions30 May 2012Petition dismissed
Guide International Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 721 : 2012 3 CPJ 564
Tribunals and Commissions30 May 2012
Lipina Das Vs Urban Co Operative Bank Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 275 : 2012 3 CPJ 229
Tribunals and Commissions30 May 2012Petition is dismissed
Sandhya W/O Late Rathnakara Acharya Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 231 : 2012 3 CPJ 231
Tribunals and Commissions29 May 2012
Kanpur Development Authority Motijheel Kanpur Vs Sheo Prakash Gupta S/o Late Nanhe Lal Gupta
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 192 : 2012 2 CPR 523 : 2012 3 CPJ 227
Tribunals and Commissions29 May 2012Appeal dismissed
Neelam Chhabra Vs UTTAR HARYANA BIJLI VITRAN NIGAM LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 814 : 2012 3 CPJ 65