Tribunals and Commissions06 Jul 2012
Karima Malik D/O Late Sh Brij Lal Vs Paras Builders Through Its Proprietor Paras Pandit
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 325 : 2012 3 CPJ 395 : 2012 3 CPR 139
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 559 of 1,389
Tribunals and Commissions06 Jul 2012
Arvind Pandey Vs Sulekha Saran
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 326 : 2012 3 CPJ 357 : 2012 3 CPR 142
Tribunals and Commissions06 Jul 2012
S R Muralidharan S/O S Ravinath Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 330 : 2012 3 CPJ 318 : 2012 3 CPR 154
Tribunals and Commissions06 Jul 2012
Late Vasudeo Valecha, Kavita Valecha, Alka Sachdeo Vs National Building Corporation, Devinder Devraj Ghai, Padmavati Devraj Ghai
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 334 : 2012 3 CPJ 698
Tribunals and Commissions06 Jul 2012Revision Petition dismissed
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs Shobhna Tomar
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 851
Tribunals and Commissions06 Jul 2012Petition dismissed
Emaar Mgf Land Ltd. Vs Lalit Arora
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 869
Tribunals and Commissions05 Jul 2012
Raj Kumar Gupta S/O Sh Khubi Ram Vs Estate Officer Haryana Urban Development Authority
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 318 : 2012 3 CPJ 393
Tribunals and Commissions05 Jul 2012
NATIONAL INSURANCE CO LTD Vs Girin R Shah
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 327 : 2012 3 CPJ 322
Tribunals and Commissions05 Jul 2012
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs Gokak Textiles Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 328 : 2012 3 CPJ 522 : 2012 3 CPR 156
Tribunals and Commissions05 Jul 2012
Purusharath Builders Pvt Ltd Vs Uppal Housing Ltd, Umang Realtech P Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 329 : 2012 3 CPJ 500 : 2012 3 CPR 160
Tribunals and Commissions05 Jul 2012
Dreamland Promoters And Consultant Pvt Ltd Vs PRAMOD KUMAR
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 346 : 2012 3 CPJ 409
Tribunals and Commissions05 Jul 2012
Indian Seamless Financial Services Ltd Vs Ranjana S Patel , Jayashree V. Patel
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 347 : 2012 3 CPJ 405
Tribunals and Commissions05 Jul 2012
DELHI DEVELOPMENT AUTHORITY Vs Jagdish Chander Luthra
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 358 : 2012 3 CPJ 403
Tribunals and Commissions05 Jul 2012Petition partly allowed
Gold Mohur Foods And Feeds Ltd Vs E.B. Suresh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 820 : 2012 3 CPJ 595
Tribunals and Commissions05 Jul 2012Petition allowed
ORIENTAL INSURANCE CO. LTD Vs K.M. Thirunavukkarasu
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 877
Tribunals and Commissions05 Jul 2012Petition dismissed
DHARAM RAJ Vs Ramesh Publishing House
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 821 : 2012 3 CPJ 526
Tribunals and Commissions04 Jul 2012
Narangiben Subodhchandra Shah Vs Gujarat Research And Medical Institute
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 315 : 2012 3 CPJ 509 : 2012 3 CPR 112
Tribunals and Commissions04 Jul 2012
Jankalyan Grih Nirman Sahakari Sanstha Maryadit Vs Vinod Mohite S/O Sadashiv Mohite
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 317 : 2012 3 CPJ 392
Tribunals and Commissions04 Jul 2012
Durga Medicine Agency Vs Branch Manager National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 324 : 2012 3 CPJ 331
Tribunals and Commissions04 Jul 2012disposed
Avon Automobiles Vs NATIONAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 728 : 2012 3 CPJ 281