Tribunals and Commissions10 Jul 2012
New India Assurance Co Ltd Vs Chandu Lal Ronak Ram Ding Mandi, Ronak Ram
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 338 : 2012 3 CPJ 421 : 2012 3 CPR 365
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 558 of 1,389
Tribunals and Commissions10 Jul 2012
Indra Gupta Vs Haryana Urban Development Authority, Estate Officer
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 339 : 2012 3 CPJ 419 : 2012 3 CPR 361
Tribunals and Commissions10 Jul 2012
S R Sundaram Vs Asstt General Manager State Bank Of India, Manager State Bank of India
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 340 : 2012 3 CPJ 455 : 2012 3 CPR 363
Tribunals and Commissions10 Jul 2012
Daya Prakash Sharma Vs United India Insurance Co Ltd Railway Road
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 341 : 2012 3 CPJ 452 : 2012 3 CPR 366
Tribunals and Commissions10 Jul 2012
VIJAYA BANK Vs Moneycare Finanz Limited
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 342
Tribunals and Commissions10 Jul 2012
Adarsh Mira Leekha W/O Sh Sant Parkash Vs Haryana Urban Development Authority, Chief Administrator
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 343 : 2012 3 CPJ 387
Tribunals and Commissions10 Jul 2012
Raj Kumar S/O Giani Ram Vs M G Motors, Tata Engineering and Loco-Motive Company Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 344 : 2012 3 CPJ 693 : 2012 3 CPR 352
Tribunals and Commissions10 Jul 2012
Praveen Kumar Arora S/O Of Nand Lal Arora Vs Administrator Haryana Urban Development Authority , Estate Officer Haryana Urban Development Authority , Chief Administrator Haryana Urban Development Authority
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 348 : 2012 3 CPJ 456 : 2012 3 CPR 344
Tribunals and Commissions10 Jul 2012
Vijay Bansal S/O Shri Amar Nath Bansal Vs Harayana Urban Development Authority , Estate Officer,Harayana Urban Development
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 349 : 2012 3 CPJ 505 : 2012 3 CPR 347
Tribunals and Commissions10 Jul 2012
V Narayana Vs Director Sri Venkateswara Institute Of Medical Sciences
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 359 : 2012 3 CPJ 459 : 2012 3 CPR 340
Tribunals and Commissions10 Jul 2012
Gulshan Kumar Son Of Som Prakash Vs UNITED INDIA INSURANCE COMPANY LTD , Rajan Deepak Hospital , Deepak Hospital , Public Computer Laboratory
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 365 : 2012 3 CPJ 415 : 2012 3 CPR 336
Tribunals and Commissions10 Jul 2012Petition dismissed
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs KAMAL KUMAR
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 822 : 2012 3 CPJ 599
Tribunals and Commissions10 Jul 2012Revision Petition dismissed
Lg Electronics (India) Private Limited Vs S.C. SHARMA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 868 : 2013 1 CPJ 28
Tribunals and Commissions09 Jul 2012
Navjivan Roller Flour And Pulse Mills Ltd Vs National Insurance Company Ltd, United India Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 331 : 2012 3 CPJ 542 : 2012 3 CPR 127
Tribunals and Commissions09 Jul 2012
Manek Naushir Tadiwala Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 332 : 2012 3 CPJ 540 : 2012 3 CPR 125
Tribunals and Commissions09 Jul 2012Revision Petition dismissed
Santoh Goyal Vs UNION OF INDIA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 853
Tribunals and Commissions09 Jul 2012Revision Petition dismissed
Amit Kumar Jangde Vs Iias Bhilai
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 878
Tribunals and Commissions09 Jul 2012Revision Petition partly allowed
MANJULA DAS Vs ASHOK LEYLAND FINANCE LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 883
Tribunals and Commissions09 Jul 2012Revision Petition disposed of
Neelam P. Chawla Vs Godavari V. Nagpal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 880
Tribunals and Commissions09 Jul 2012Revision Petition dismissed
Aruna Khandelwal Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 871