Tribunals and Commissions16 Jul 2012
B P Mathew Project Engineer Vs Manager Axis Bank Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 366 : 2012 3 CPJ 312
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 556 of 1,389
Tribunals and Commissions16 Jul 2012
Harbans Singh S/O Hazara Singh Vs Cathey Pacific Airways
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 369 : 2012 3 CPJ 274
Tribunals and Commissions16 Jul 2012
SUB POST MASTER Vs Santosh Kaur W/O Late Parminder Singh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 368 : 2013 1 CPJ 566 : 2013 1 CPR 33
Tribunals and Commissions16 Jul 2012
Haryana State Urban Development Authority Through Its Chief Administrator , ESTATE OFFICER, HUDA Vs Deveshwer Kumar Kapila S/O Late A K Kapila
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 381 : 2012 3 CPJ 285
Tribunals and Commissions16 Jul 2012
Sbi Life Insurance Co Ltd Vs Kursheed Jahan Begum W/O Khaja Aliuddin , State Bank Of India Edi Bazara Branch
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 383 : 2012 3 CPJ 291
Tribunals and Commissions16 Jul 2012
Lic Of India Divisional Manager , Branch Manager Lici Vs Ajay Kumar , Vidya Devi W/O Late Shyopat Ram
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 382 : 2012 3 CPJ 288
Tribunals and Commissions16 Jul 2012
Pradeshik Co-Operative Dairy Federation Ltd Vs United India Insurance Co Ltd , United India Insurance Co. Ltd., Through Its Manager , United India Insurance Co. Ltd, Through Its Branch Manager
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 384 : 2012 3 CPJ 268
Tribunals and Commissions16 Jul 2012Revision Petition dismissed
Post Master, Head Post Office, Una Vs GAMBHIR SINGH
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 848 : 2013 1 CPJ 15
Tribunals and Commissions13 Jul 2012
Prem Bala Vs Satinder Saluja
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 360 : 2012 3 CPJ 447
Tribunals and Commissions13 Jul 2012
Chander Parkash S/O Sh Shriram Vs Icici Lombard General Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 361 : 2012 3 CPJ 444
Tribunals and Commissions13 Jul 2012
Sebastian M D S/O Devasya Vs M J Devadas S/O Joseph
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 362
Tribunals and Commissions13 Jul 2012
Gobind Pharm Chem Pvt Ltd Through Its Managing Director , M.L. Garga , AKASH JAIN , Sunil Bansal Vs Divisional Manager , National Insurance Co Ltd , Regional Manager , Branch Manager
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 363 : 2012 3 CPJ 345
Tribunals and Commissions13 Jul 2012
Proprietor Sri Venkateswara Enterprises Vs A Veerapandi Son Of P V Athiveeranan
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 364 : 2012 3 CPJ 343
Tribunals and Commissions13 Jul 2012Revision Petition dismissed
Pannalal Mohanlal Mundada Vs MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 849
Tribunals and Commissions13 Jul 2012Revision Petition disposed of
NEW INDIA ASSURANCE CO. LTD. Vs Vinita Bai
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 881 : 2013 1 CPJ 39
Tribunals and Commissions13 Jul 2012First Appeal dismissed
Torrent Cables Ltd Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 864 : 2013 1 CPJ 568
Tribunals and Commissions13 Jul 2012Revision Petition dismissed
MAGMA FINCORP LTD Vs Subhankar Singh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 867 : 2013 1 CPJ 27
Tribunals and Commissions13 Jul 2012Appeal dismissed
RELIANCE GENERAL INSURANCE CO. LTD. Vs Shree Construction
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 935
Tribunals and Commissions13 Jul 2012
Hari Prasad Kabra Vs DENA BANK
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 934 : 2013 1 CPJ 341
Tribunals and Commissions12 Jul 2012
D H Kumari Wife Of D Chandra Sekhar , D. Chandra Sekhar , D. Bhubaneshwari , D. Ravi Shankar , D. Indra Vs Director Nizam Institute Of Medical Sciences
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 351 : 2013 1 CPJ 520