Tribunals and Commissions26 Jul 2012
Swati Prakash Patil Vs Kiran Rajaram Vanasare
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 408 : 2012 3 CPJ 557 : 2012 3 CPR 306
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 554 of 1,389
Tribunals and Commissions26 Jul 2012
Professor Baleshwar Singh Vs Manoj Sharma
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 410 : 2012 3 CPJ 742 : 2012 3 CPR 321
Tribunals and Commissions26 Jul 2012Appeal partly allowed
Aps Hire Purchase Pvt. Ltd Vs Ram Sagar Gautam
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 844
Tribunals and Commissions26 Jul 2012Revision Petition dismissed
K. Kasi Visweswar Rao Vs ANDHRA BANK
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 882
Tribunals and Commissions26 Jul 2012Revision Petition dismissed
SUPERINTENDENT OF POST OFFICES Vs Satyajeet Choubey
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 866
Tribunals and Commissions26 Jul 2012
Lufthansa German Airlines Vs R Bhaskaran
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 394 : 2012 3 CPJ 746 : 2012 3 CPR 325
Tribunals and Commissions26 Jul 2012
New India Assurance Co Ltd Vs L K P Merchant Financing Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 392 : 2012 4 CPJ 206
Tribunals and Commissions25 Jul 2012Revision Petition partly allowed.
D S P Blackrock Fund Managers Ltd Vs Dayanand Satija
National Consumer Disputes Redressal Commission · (2012) 07 NCDRC CK 0084
Tribunals and Commissions25 Jul 2012
Sbi Life Insurance Co Ltd Vs Kambala Sandhya
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 401 : 2012 3 CPJ 463 : 2012 3 CPR 302
Tribunals and Commissions25 Jul 2012
Director National Capital Project Area Alwar , PRESIDENT , State of Rajasthan Vs Chitra Singh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 416
Tribunals and Commissions24 Jul 2012
V.K. Agarwal Vs INFOSYS TECHNOLOGIES LTD.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 938 : 2013 1 CPJ 373
Tribunals and Commissions23 Jul 2012
Shivaji S/O Kashinath Tarse Vs Reliance General Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 385 : 2012 3 CPJ 437
Tribunals and Commissions23 Jul 2012
NATIONAL INSURANCE COMPANY LTD Vs Natural And Essential Oils Pvt Ltd
National Consumer Disputes Redressal Commission · (2012) 07 NCDRC CK 0087
Tribunals and Commissions23 Jul 2012Appeal dismissed
Silvia Apparel Ltd. Vs ALITALIA AIRLINES
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 870 : 2013 1 CPJ 29
Tribunals and Commissions23 Jul 2012First Appeal dismissed
BOUTIQUE INTERNATIONAL Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 863 : 2013 1 CPJ 26
Tribunals and Commissions20 Jul 2012
HARYANA URBAN DEVELOPMENT AUTHORITY , Estate Officer, Haryana Urban Development Authority Vs Shyam Sunder S/O Mahabir Prasad
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 386 : 2012 3 CPJ 436
Tribunals and Commissions20 Jul 2012
Parul Creations Through Its Proprietor Darshana Singla Vs UNITED INDIA INSURANCE COMPANY Limited
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 387 : 2012 3 CPJ 443
Tribunals and Commissions20 Jul 2012
Ali Mohammed Son Of Kasam Ali Rangrej Vs Swastik Cement Suppliers
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 388 : 2012 3 CPJ 434
Tribunals and Commissions20 Jul 2012
DELHI DEVELOPMENT AUTHORITY Vs Rajendra Singh Son Of Late Balbir Singh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 389 : 2012 3 CPJ 439
Tribunals and Commissions20 Jul 2012Appeal dismissed
NEW INDIA ASSURANCE COMPANY LTD. Vs MANDEEP SINGH
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 937 : 2013 1 CPJ 562