Tribunals and Commissions06 Aug 2012
Punjab National Bank Vs Surinder Bansal , Madhu Bansal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 436 : 2012 3 CPJ 675 : 2012 3 CPR 589
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 552 of 1,389
Tribunals and Commissions06 Aug 2012
Chairman And Managing Director Indian Overseas Bank , Chief Manager Vs N Devadas Pakkala
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 433 : 2012 3 CPJ 671 : 2012 3 CPR 587
Tribunals and Commissions06 Aug 2012Appeal dismissed
J.K. Agri. Genetics Limited Vs JITENDER
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 735 : 2012 3 CPJ 690 : 2012 3 CPR 592
Tribunals and Commissions03 Aug 2012
Narne Estates Pvt Ltd , Narne Ranga Rao Vs D Arun Kumar , J. N. Dhanwale
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 425 : 2012 2 UC 1508
Tribunals and Commissions03 Aug 2012
Sharma Realty Pvt Ltd , Muktinath D. Sharma , Vinod M. Sharma , Dinesh M Sharma Vs K.K.Khandelwal , Pawan Kumar Kamlesh Tripathi , Khandelwal Hermann , Shishir K. Khandelwal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 437 : 2012 3 CPJ 715 : 2012 3 CPR 596
Tribunals and Commissions03 Aug 2012Revision Petition dismissed
ORIENTAL INSURANCE COMPANY LIMITED Vs K. Narasimha Reddy
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 855 : 2013 1 CPJ 20
Tribunals and Commissions03 Aug 2012
Kalpana Ben Vs Kalpesh V. Parik
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 940 : 2013 1 CPJ 368
Tribunals and Commissions01 Aug 2012
Life Insurance Corporation of India Vs CONSUMER EDUCATION And RESEARCH SOCIETY , Bharatibenrasiklalpanchal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 417 : 2012 2 UC 1490
Tribunals and Commissions01 Aug 2012
Frontier Pest Control Ltd Vs Pardeep Mehta
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 418 : 2012 2 UC 1511 : 2012 4 CPJ 65
Tribunals and Commissions01 Aug 2012
Rajat Jain Vs D R Nursing Home
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 419 : 2012 2 UC 1533 : 2012 4 CPJ 123 : 2013 98 ALLLR 94
Tribunals and Commissions01 Aug 2012
Santokba Durlabhji Memorial Hospital , Shailendra Shrivastava Vs Bhanwar Lal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 420 : 2012 4 CPJ 218
Tribunals and Commissions01 Aug 2012
Delhi State Consumer Disputes Redressal Commission Delhi Vs Pind Balluchi Restaurant
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 422
Tribunals and Commissions01 Aug 2012
A Asaithambi Vs V. Kannan , Aishwarya , Company Secretary , V. Seetha
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 424 : 2012 4 CPJ 213
Tribunals and Commissions01 Aug 2012
ORIENTAL INSURANCE COMPANY Vs CHARAN DASS
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 423 : 2012 4 CPJ 216
Tribunals and Commissions01 Aug 2012
Bajaj Allianz Life Insurance Co Ltd , Bajaj Allianz Life Insurance Company Limited Vs Nasi Ban Begum
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 438 : 2013 1 CPJ 19 : 2013 1 CPR 620
Tribunals and Commissions01 Aug 2012Revision Petition dismissed
LIFE INSURANCE CORPORATION OF INDIA Vs Ranjana Anilrao Dhandole
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 856
Tribunals and Commissions01 Aug 2012Appeal dismissed
Proddatur Municipality Vs V. Madhava Reddy
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 879
Tribunals and Commissions01 Aug 2012Revision Petition dismissed
STATE OF KARNATAKA Vs Nature Fence
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 859
Tribunals and Commissions01 Aug 2012Petition dismissed
Nitin Mittal S/o Sh. Ved Prakash Mittal R/o C -2/132, Janak Puri New Delhi - 110058 Vs Pind Balluchi Restaurant J -2/1, B.K. Dutta Market, Rajouri Garden, New Delhi
National Consumer Disputes Redressal Commission · 2012 4 CPJ 224
Tribunals and Commissions01 Aug 2012
Jcb India Ltd Vs Mallappa Sangappa Mantri , S.D. Kulkarni
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 421 : 2012 4 CPJ 220