Tribunals and Commissions31 Jul 2012
Cox And Kings India Limited Vs Prashant Aggarwal , Jyoti Bansal , Lankan Airlines
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 413 : 2012 3 CPJ 537
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 553 of 1,389
Tribunals and Commissions31 Jul 2012
Mohal Lal S/O Sh Choka Katara Vs New India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 412 : 2012 3 CPJ 536
Tribunals and Commissions31 Jul 2012
Charanjit Lal S/O Sh Pirthi Singh Vs John Deere Equipment Pvt Ltd , Gautam Automobiles
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 411 : 2012 3 CPJ 535 : 2012 3 CPR 299
Tribunals and Commissions31 Jul 2012
Vijay Kumar Son Of Shri Rajinder Vs INDIRA GANDHI NATIONAL OPEN UNIVERSITY , Regional Office Ignou Karnal , Post Office
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 414 : 2012 3 CPJ 697 : 2012 3 CPR 294
Tribunals and Commissions31 Jul 2012
Life Insurance Corporation of India Vs Surekha Shankar Jadhav , Ku Sagar Shankar Jadhav , Ku Sadhana Shankar Jadhav , Laxmi Bai Dugndappa Jadhav
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 415 : 2012 3 CPJ 651 : 2012 3 CPR 291
Tribunals and Commissions30 Jul 2012
Sharda Kaura Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 403 : 2012 3 CPJ 486 : 2012 3 CPR 284
Tribunals and Commissions30 Jul 2012
ORIENTAL INSURANCE CO LTD Vs Pemmadi Narasimha Murthy
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 402 : 2012 3 CPJ 483 : 2012 3 CPR 288
Tribunals and Commissions27 Jul 2012Appeal dismissed.
NATIONAL INSURANCE CO LTD Vs M Jayakara
National Consumer Disputes Redressal Commission · (2012) 07 NCDRC CK 0081
Tribunals and Commissions27 Jul 2012
Director Jawaharlal Institute For Postgraduate Medical Education And Research , Senior Resident Vs S Varrery Srinivas
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 398 : 2012 3 CPJ 467 : 2012 3 CPR 256
Tribunals and Commissions27 Jul 2012
Bastar Jila Upabhokta Sanrakshan Samiti , Savita Bhattacharya Vs General Manager District Trade And Industries Centre, Jagdalpur
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 397 : 2012 3 CPJ 494 : 2012 3 CPR 273
Tribunals and Commissions27 Jul 2012
MANOJ KUMAR SINGH Vs POST MASTER , Secretary, Department Of Post And Telegraph
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 396 : 2012 3 CPJ 491 : 2012 3 CPR 279
Tribunals and Commissions27 Jul 2012Revision Petition dismissed
STATE BANK OF INDIA Vs Joice Johny
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 841 : 2013 1 CPJ 11
Tribunals and Commissions27 Jul 2012Revision Petition disposed of
Idea Cellular Ltd. Punjab Circle Vs HARJEET SINGH
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 847
Tribunals and Commissions27 Jul 2012Revision Petition allowed
Dynatech Fabpro Vs Sugar Thermit Corp. Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 845
Tribunals and Commissions26 Jul 2012
Aviva Life Insurance Co. India Pvt Ltd Vs Verghese Joseph
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 393 : 2012 3 CPJ 749
Tribunals and Commissions26 Jul 2012
SHANTI DEVI Vs Manoj Sharma
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 395
Tribunals and Commissions26 Jul 2012
NATIONAL INSURANCE COMPANY LTD Vs S Amirtharaj
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 400 : 2012 3 CPJ 492 : 2012 3 CPR 316
Tribunals and Commissions26 Jul 2012
Bombay Cycle And Motor Agency Ltd Vs PAL PEUGEOT LTD , Mohd Sayeed Dadarkar , Daisy Dadarkar
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 399 : 2012 3 CPJ 554 : 2012 3 CPR 318
Tribunals and Commissions26 Jul 2012
KOTAK MAHINDRA BANK LIMITED Vs Jumma Khan
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 406 : 2012 3 CPJ 701 : 2012 3 CPR 314
Tribunals and Commissions26 Jul 2012
Pramod Kumar Rai Vs Shriram Transport Finance Co Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 407 : 2012 3 CPJ 553 : 2012 3 CPR 312